High Courts08 Jul 1908
Haider Ali Sikdar Vs Secretary of State and Others
Calcutta High Court · 4 Ind. Cas. 49
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,864 of 3,203
High Courts08 Jul 1908
Buniad Lal and Others Vs Shyam Lal and Others
Calcutta High Court · (1908) 07 CAL CK 0022
High Courts08 Jul 1908
Ram Kishore Gir and Another Vs Surajdeo Pershad
Calcutta High Court · 1 Ind. Cas. 442
Transfer of Property Act, 1882 — Section 90
High Courts06 Jul 1908
Poorendra Nath Sen Vs Hemangini Dasi
Calcutta High Court · (1909) ILR (Cal) 75 : 1 Ind. Cas. 523
High Courts03 Jul 1908
Bhagtu Singh Vs Raghu Nath Sahai and Others
Calcutta High Court · 1 Ind. Cas. 571
High Courts01 Jul 1908Dismissed
Arabella Clarressa Eliza Mitter Vs John Charles Mitter
Calcutta High Court · (1908) 07 CAL CK 0020
High Courts01 Jul 1908
Janki Dobey Vs Kirtarath Roy and Others
Calcutta High Court · 4 Ind. Cas. 316
Estates Partition Act, 1897 — Section 44, 46, 47, 48
High Courts30 Jun 1908Dismissed
Sheikh Golam Mahomed and others Vs Sivendra Pada Banerjee
Calcutta High Court · (1908) 06 CAL CK 0038
High Courts30 Jun 1908
Satish Chandra Mukerji Vs Colonel A.R. Porter
Calcutta High Court · 1 Ind. Cas. 158
High Courts29 Jun 1908
Brahamdeo Narain Singh Vs Ramdown Singh
Calcutta High Court · 17 Ind. Cas. 125
High Courts29 Jun 1908
In Re: Babu Nirajan Prosad Mohanty, Muktear
Calcutta High Court · (1908) 06 CAL CK 0024
High Courts29 Jun 1908
Ajodhya Prosad Singh and 16 others Vs The Emperor
Calcutta High Court · (1908) 06 CAL CK 0016
High Courts29 Jun 1908
Jyoti Prokash Nandi Vs Jhowmull Johurry
Calcutta High Court · (1909) ILR (Cal) 134
High Courts29 Jun 1908
Lala Jyotiprokas Nandi and Others Vs Jhowmull Johury and Others
Calcutta High Court · (1908) 06 CAL CK 0005
High Courts25 Jun 1908
Baishnab Charan Laha Vs Basunta Kumar Pain and Another
Calcutta High Court · 4 Ind. Cas. 68
High Courts24 Jun 1908
Raja Promoda Nath Vs Kinoo Mollah and Others
Calcutta High Court · 4 Ind. Cas. 495
Contract (Amendment) Act, 1899 — Section 2
High Courts23 Jun 1908Dismissed
Pulin chandra Mandal and Another Vs Balai Mandal and others
Calcutta High Court · (1908) 06 CAL CK 0021
High Courts23 Jun 1908
Raja Sreenath Roy and others Vs Romesh Chandra Acharyya Chaudhuri and others
Calcutta High Court · (1908) 06 CAL CK 0019
High Courts22 Jun 1908
Krista Chandra Ghose Vs Krista Sakha Ghose
Calcutta High Court · 1 Ind. Cas. 470