High Courts04 Jun 1908
Krishna Dhone Mitter Vs Nandaranee Dassee
Calcutta High Court · (1908) 06 CAL CK 0037
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,866 of 3,203
High Courts04 Jun 1908
Sankar Nath Mukerji and Others Vs Bejoy Gopal Mukerji and Others
Calcutta High Court · 4 Ind. Cas. 513
Contract Act, 1872 — Section 196, 199
High Courts01 Jun 1908
Maharaja Manindra Chandra Nandi Vs Upendra Chandra Hazra
Calcutta High Court · 2 Ind. Cas. 828
Bengal Tenancy Act, 1885 — Section 29
High Courts01 Jun 1908
Manindra Chandra Nandi Vs Upendra Chandra Hazra
Calcutta High Court · (1909) ILR (Cal) 604
Bengal Tenancy Act, 1885 — Section 29
High Courts29 May 1908
Promotha Nath Roy and Another Vs Nagendrabala Chaudhrani
Calcutta High Court · (1908) 05 CAL CK 0016
High Courts29 May 1908
Gobinda Chandra Mahapatra Vs Chaudhury Ram Chandra Nisanka Mahapatra and Others
Calcutta High Court · 4 Ind. Cas. 324
Bengal Tenancy Act, 1885 — Section 178, 67
High Courts28 May 1908
Shaffar Khan Vs Satyanunda Das Gupta
Calcutta High Court · 4 Ind. Cas. 545
Transfer of Property Act, 1882 — Section 86, 87, 88
High Courts27 May 1908
Santishwar Mahanta and Others Vs Lakhikanta Mahanta
Calcutta High Court · 4 Ind. Cas. 321
Limitation Act, 1908 — Section 20
High Courts27 May 1908Dismissed
Bibi Asmatunnessa Khatun Saheba and Others Vs Harendra Lal Biswas, Minor, Represented By His Mother and Guardian Sm. Monmohini Dasya, and Nasimannessa Bibi and Others
Calcutta High Court · (1908) 05 CAL CK 0001
High Courts26 May 1908Dismissed
Wahid Ali and Others Vs Rabat Ali
Calcutta High Court · (1908) 05 CAL CK 0002
High Courts22 May 1908
Brindaban Behari Lal Vs Bhawani Sahai and Others
Calcutta High Court · 3 Ind. Cas. 301
High Courts18 May 1908Dismissed
Jagannath Marwari Vs Ondal Coal Co., Ld and Others
Calcutta High Court · (1908) 05 CAL CK 0003
High Courts15 May 1908Dismissed
Biraj Mohini Dassi Vs Kedar Nath Karmokar
Calcutta High Court · (1908) 05 CAL CK 0012
High Courts07 May 1908
Sajjad Ahmed Chaudhury Vs Parbaticharan Roy and ors
Calcutta High Court · (1908) 05 CAL CK 0004
High Courts06 May 1908
The Deputy Superintendent and Legal Remembrancer Vs Chulhan Ahir and Others
Calcutta High Court · 13 Ind. Cas. 826
Penal Code, 1860 (IPC) — Section 144, 149, 427
High Courts06 May 1908
Hari Charan Sant Vs Kailash Chandra Bhuyan
Calcutta High Court · (1909) ILR (Cal) 278 : 1 Ind. Cas. 970
High Courts05 May 1908
Prabal Chandra Mukherjee Vs Raja Peary Mohun Mukherjee
Calcutta High Court · (1908) 05 CAL CK 0011
High Courts05 May 1908
Lala Brij Behari Sahai Vs Srimati Thakurani Kastura Kumari Ghatwalin Satyendra Nath Roy Chowdhuri Vs Srimati Thakorani Kastura Kumari Ghatwalin and Another
Calcutta High Court · (1908) 05 CAL CK 0007
High Courts04 May 1908
Dasarath Mohaptra and another Vs Raghu Sahu
Calcutta High Court · (1908) 05 CAL CK 0010