High Courts07 Apr 1908
Nityananda Hazra and Others Vs Bakkeswar Ta and Others
Calcutta High Court · 3 Ind. Cas. 399
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,868 of 3,203
High Courts07 Apr 1908Dismissed
Baleswar Bagarti Vs Bhagarathi Das and another
Calcutta High Court · (1908) 04 CAL CK 0005
High Courts06 Apr 1908Dismissed
Jogendra Nath Roy and others Vs Krishna Promoda Dassi
Calcutta High Court · (1908) 04 CAL CK 0001
High Courts02 Apr 1908Allowed
Jogendra Mohan Sen and Others Vs Uma Nath Guha and Another
Calcutta High Court · (1908) 04 CAL CK 0024
High Courts01 Apr 1908
Karban Ullah and Others Vs Azmat Mahi
Calcutta High Court · (1908) 04 CAL CK 0009
High Courts30 Mar 1908
Nabadip Chandra Pal and Others Vs Bhairab Chandra Dhar and Another
Calcutta High Court · 4 Ind. Cas. 325
Bengal Tenancy Act, 1885 — Section 171, 86(6)
High Courts27 Mar 1908Dismissed
Syed Habibur Rasul Abul Faiz Vs Ashita Mohan Ghosh and Others
Calcutta High Court · (1908) 03 CAL CK 0017
High Courts27 Mar 1908
Bibee Golap Kumari Saheba Vs Md. Kadiruddin and Others
Calcutta High Court · (1908) 03 CAL CK 0014
High Courts27 Mar 1908Dismissed
Rai Gajindar Narain Vs Rai Harihar Narain
Calcutta High Court · (1908) 03 CAL CK 0007
High Courts27 Mar 1908
Harihar Pershad Singh and Another Vs Mathura Lal and Others
Calcutta High Court · (1908) 03 CAL CK 0003
High Courts25 Mar 1908
Jalil and Others Vs Emperor
Calcutta High Court · 4 Ind. Cas. 560
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts24 Mar 1908
Bahadur Mian Vs Saheb Ram Marwari and Another
Calcutta High Court · 4 Ind. Cas. 171
High Courts20 Mar 1908
Feroze Ali Mullik and others Vs The Emperor
Calcutta High Court · (1908) 03 CAL CK 0004
High Courts17 Mar 1908
Panchanan Das Majumdar Vs Kunja Behari Malo and Others
Calcutta High Court · 1 Ind. Cas. 438
Contract Act, 1872 — Section 73
High Courts17 Mar 1908
Girish Chandra Das Mazumdar Vs Kunjo Behari Malo and Others
Calcutta High Court · (1908) 03 CAL CK 0006
High Courts16 Mar 1908Dismissed
Charu Chandra Mitter and others Vs Bhagirath Persad and others
Calcutta High Court · (1908) 03 CAL CK 0002
High Courts12 Mar 1908Dismissed
Bhabeshwar Singh and others Vs Rai Babu Ganga Pershad Singh Bahadur
Calcutta High Court · (1908) 03 CAL CK 0013
High Courts11 Mar 1908Dismissed
Bhola Nath Das and the Basuria Coal Co., Ld. Vs Raja Durga Prosad Singh
Calcutta High Court · (1908) 03 CAL CK 0016
High Courts10 Mar 1908
Raja Shyam Chunder Mardraj and others Vs The Secretary of State for India in Council
Calcutta High Court · (1908) 03 CAL CK 0009