COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,869 of 3,203
Durlabh Chandra Kar Vs Hajee Buksh Ellahi
Calcutta High Court · (1908) 03 CAL CK 0001
The Deputy Legal Remembrancer on behalf of the Government of Bengal Vs Rash Behary Dass
Calcutta High Court · (1908) 03 CAL CK 0012
Sett Munna Lall Parruck Vs Frederick Gainsford and another
Calcutta High Court · (1908) 03 CAL CK 0008
Krishna Pada Dutt Vs The Secretary of State for India in Council and another
Calcutta High Court · (1908) 02 CAL CK 0034
Dwarka Das Karnani and another Vs Chuni Lal Daga
Calcutta High Court · (1908) 02 CAL CK 0032
Abdul Kadir and another Vs Hamdu Miah
Calcutta High Court · (1908) 02 CAL CK 0022
Narendra Kumar Pramanik And Dhirendra Kumar Pramanik, minors by their mother and guardian Indumoti Dasi Vs Charu Chandra Pramanik and Another
Calcutta High Court · (1908) 02 CAL CK 0007
Akhoy Chandra Bhuttacharya and another Vs Hari Das Gosswami and Hari Pado Ghuttack
Calcutta High Court · (1908) 02 CAL CK 0016
Gadadhar Panda and Another Vs Shyam Churn Naik and Others
Calcutta High Court · (1908) 02 CAL CK 0003
Saratmani Debi Vs Batta Krishna Banerjee and others
Calcutta High Court · (1908) 02 CAL CK 0033
Hemendra Nath Mukerji and others Vs Kumar Nath Roy and others
Calcutta High Court · (1908) 02 CAL CK 0031
Mutty Lal Pal Vs Nandu Lal Neogi and others
Calcutta High Court · (1908) 02 CAL CK 0019
Sreemutty Kurani Dassi Vs Sajoni Kant Singh
Calcutta High Court · (1908) 02 CAL CK 0026
Srinath Ghosh and others Vs Mukundram Chuckerbutty
Calcutta High Court · (1908) 02 CAL CK 0023
Musstt. Mesraw Vs Girjanundan Tewari
Calcutta High Court · (1908) 02 CAL CK 0021
Siba Kumari Debi Vs Biprodas Pal Chowdhury
Calcutta High Court · (1908) 02 CAL CK 0020
Rani Keshabati Kumari Vs W.O. Macgregor
Calcutta High Court · (1908) 02 CAL CK 0018
Maniruddin and Others Vs The Emperor
Calcutta High Court · (1908) 02 CAL CK 0024