High Courts29 Jan 1908Dismissed
S.M. Hara Kumari Dasi Vs Mohim Chandra Sarkar
Calcutta High Court · (1908) 01 CAL CK 0037
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,871 of 3,203
High Courts29 Jan 1908
Kochai Fakir Vs Romesh Chandra Biswas
Calcutta High Court · (1908) 01 CAL CK 0029
High Courts29 Jan 1908
Parbati Churn Roy and others Vs Sajjad Ahmad Chowdry
Calcutta High Court · (1908) 01 CAL CK 0019
High Courts29 Jan 1908
Secretary of State for India in Council Vs Duma Lal Shaw and Others Duma Lal Shaw and Others Vs Secretary of State for India in Council
Calcutta High Court · 4 Ind. Cas. 521
High Courts28 Jan 1908
Lala Mohabir Persad Vs Charles Fox and Others
Calcutta High Court · 1 Ind. Cas. 112
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts28 Jan 1908Allowed
Mahammad Safi and Others Vs Haran Chandra Mukerjee and Others
Calcutta High Court · (1908) 01 CAL CK 0008
High Courts24 Jan 1908
Dharmadas Kawar and Another Vs The Emperor
Calcutta High Court · (1908) 01 CAL CK 0012
High Courts23 Jan 1908Dismissed
Raghu Nath Bhagat and others Vs Syed Samad Shah and others
Calcutta High Court · (1908) 01 CAL CK 0020
High Courts22 Jan 1908Dismissed
Kumar Bunwari Mukunda Deb Bahadur Vs Bidhu Sundar Thakur and Others
Calcutta High Court · (1908) 01 CAL CK 0006
High Courts21 Jan 1908Dismissed
Upendra Chandra Singha Roy Vs Muhomed Faiz Chowdhury and others
Calcutta High Court · (1908) 01 CAL CK 0030
High Courts21 Jan 1908Dismissed
Srimati Farman Bibi and Another Vs Sheikh Tasha Haddal Hasain
Calcutta High Court · (1908) 01 CAL CK 0009
High Courts20 Jan 1908
Madhu Sudan Das Vs Purna Chandra Chowdhuri and Others
Calcutta High Court · 3 Ind. Cas. 286
High Courts17 Jan 1908Dismissed
Hafizuddin Mondol Vs Jadu Nath Saha and Others
Calcutta High Court · (1908) 01 CAL CK 0027
High Courts17 Jan 1908Allowed
Ichharam Singh Vs Nilmoney Bahida
Calcutta High Court · (1908) 01 CAL CK 0021
High Courts17 Jan 1908
Hare Krishna Mahanti Vs Bhusan Chandra Mahanti and others
Calcutta High Court · (1908) 01 CAL CK 0005