High Courts16 Dec 1907
Kamini Kumar Biswas Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0011
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,873 of 3,203
High Courts13 Dec 1907
Balai Dey and Others Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0005
High Courts11 Dec 1907Allowed
Ijatulla Bhuyan and Others Vs Chandra Mohan Banerjee
Calcutta High Court · (1907) 12 CAL CK 0014
High Courts11 Dec 1907Dismissed
Muhammad Naseem Vs Mirza Muhammad Abbas Ali Khan
Calcutta High Court · (1907) 12 CAL CK 0013
High Courts06 Dec 1907Allowed
Lakhan Chunder Sen and Others Vs Modhu Sudan Sen and Others
Calcutta High Court · (1907) 12 CAL CK 0006
High Courts06 Dec 1907Dismissed
Kshitish Chandra Acharjya Chowdhury Vs Radhika Mohun Roy
Calcutta High Court · (1907) 12 CAL CK 0001
High Courts05 Dec 1907Allowed
Musammat Surajmani and others Vs Rabi Nath Ojha and another
Calcutta High Court · (1907) 12 CAL CK 0015
High Courts28 Nov 1907
Nadir Chand Shaha Vs Mr. Wood, Agent, Assam Bengal Ry.
Calcutta High Court · (1907) 11 CAL CK 0005
High Courts27 Nov 1907
Soita Biswal and Others Vs Dochhi Stri
Calcutta High Court · (1907) 11 CAL CK 0007
High Courts26 Nov 1907Dismissed
Gunga Prosad Vs Brojo Nath Das and Another
Calcutta High Court · (1907) 11 CAL CK 0009
High Courts25 Nov 1907Dismissed
Shambhu Chandra Hazra Vs Purna Chandra Pal and Others
Calcutta High Court · (1907) 11 CAL CK 0003
High Courts22 Nov 1907Allowed
Mussamat Hafizan Vs Abdul Karim
Calcutta High Court · (1907) 11 CAL CK 0006
High Courts21 Nov 1907Dismissed
Bhawal Sahu and Others Vs Baij Nath Pertab Narain Singh
Calcutta High Court · (1907) 11 CAL CK 0002
High Courts20 Nov 1907Allowed
Mohabir Tewari and others Vs Purbhoo Nath Chowbey and Another
Calcutta High Court · (1907) 11 CAL CK 0004
High Courts12 Nov 1907Dismissed
Krishna Kinkar Dutta and Another Vs Mahanto Bhagaban Das and Susar Moyi Debi and Another
Calcutta High Court · (1907) 11 CAL CK 0008
High Courts12 Nov 1907Allowed
Syed Abdul Rab Chowdhury Vs H.C. Eggar and Another
Calcutta High Court · (1907) 11 CAL CK 0001
High Courts28 Oct 1907
Raj Kumar Singha Vs Tincowri Mazumdar
Calcutta High Court · (1907) 10 CAL CK 0001