COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,874 of 3,203
Jamait Mullik and Others Vs The Emperor
Calcutta High Court · (1907) 09 CAL CK 0005
Addaita Bhuia and Others Vs Kali Das De
Calcutta High Court · (1907) 09 CAL CK 0001
Sobh Nath Singh and Others Vs The Emperor
Calcutta High Court · (1907) 09 CAL CK 0003
Kamini Baurini Vs Fakir Chand Sarkar and Kartik Bauri
Calcutta High Court · (1907) 09 CAL CK 0004
Gagan Chandra Das Chowdhury Vs The Emperor at the prosecution of Poran Ram Deb
Calcutta High Court · (1907) 09 CAL CK 0002
Kamal Kumari Devi Vs Narendra Nath Mukherji and Others
Calcutta High Court · 1 Ind. Cas. 573
Rash Behari Lal Mandal and others Vs The Emperor
Calcutta High Court · (1907) 08 CAL CK 0006
Mirza Shamsher Bahadur and Others Vs Munshi Kunj Behari Lal and others
Calcutta High Court · (1907) 08 CAL CK 0002
Ram Pershad Koeri and Others Vs Jawahir Roy and Others
Calcutta High Court · (1907) 08 CAL CK 0026
Tilak Chand Lahuthy Vs The East India Ry. Co. and another
Calcutta High Court · (1907) 08 CAL CK 0013
Harihar Pande Vs Chowdhury Karamat Hossein and Others
Calcutta High Court · 4 Ind. Cas. 175
Ram Ratan Chuckerbutty Vs Jogesh Chandra Bahttacharya and Others
Calcutta High Court · (1907) 08 CAL CK 0034
Sahadev Sukul and Others Vs Sheikh Sakhawat Hossein
Calcutta High Court · (1907) 08 CAL CK 0015
Mahima Chandra Sirdar Vs Kali Mandol and another
Calcutta High Court · (1907) 08 CAL CK 0029
Beni Bhushan Roy Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 991
The Secretary of State For India in Council Vs Gobind Lal Bysak and another
Calcutta High Court · (1907) 08 CAL CK 0011
Jogendra Nath Roy and others Vs Baladeb Das Marwari and others
Calcutta High Court · (1907) 08 CAL CK 0010
Nibaran Chandra Roy and Two Others Vs The King Emperor
Calcutta High Court · (1907) 08 CAL CK 0024
Abinash Chandra Mitra Vs The Emperor
Calcutta High Court · 1 Ind. Cas. 415