High Courts26 Jul 1907
Upendra Kumar Chakravarti Vs Sham Lal Mandal
Calcutta High Court · (1907) ILR (Cal) 1020
Limitation Act, 1963 — Article 175C
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,876 of 3,203
High Courts26 Jul 1907
Uma Sundari Debi Vs Benode Lal Pakrashi
Calcutta High Court · (1907) ILR (Cal) 1026
High Courts23 Jul 1907
Ijjatulla Bhuiyan and others Vs Chandra Mohan Banerji
Calcutta High Court · (1907) 07 CAL CK 0004
High Courts22 Jul 1907Allowed
Sarada Charan Chatterjee Vs Iswar Samli and Others
Calcutta High Court · (1907) 07 CAL CK 0023
High Courts22 Jul 1907
Kumar Saradindu Roy Vs The Collector of Rungpur and Others
Calcutta High Court · (1907) 07 CAL CK 0002
High Courts19 Jul 1907
Rai Benode Behari Bose and Others Vs Rai Pasupati Nath Bose
Calcutta High Court · 4 Ind. Cas. 329
Charter Act, 1861 — Section 15
High Courts18 Jul 1907Dismissed
Rajendra Kishore Adhikari and others Vs Chandra Nath Dutt
Calcutta High Court · (1907) 07 CAL CK 0019
High Courts17 Jul 1907
Harmongal Narain Singh Vs Ganaur Singh
Calcutta High Court · 3 Ind. Cas. 309
Transfer of Property Act, 1882 — Section 59, 68(b)
High Courts17 Jul 1907Dismissed
Jogendra Nath Roy and Another Vs Nagendra Narain Nandi
Calcutta High Court · (1907) 07 CAL CK 0013
High Courts16 Jul 1907
Balaram Vs Mangta Dass
Calcutta High Court · (1907) ILR (Cal) 941
Limitation Act, 1963 — Section 4
High Courts15 Jul 1907
Dindayal Mozumdar Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 935
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts12 Jul 1907Dismissed
Adhar Chandra Chatterjee Vs Nobin Chandra Chatterjee
Calcutta High Court · (1907) 07 CAL CK 0010
High Courts11 Jul 1907
Ram Nath Chowdhry Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 897
Criminal Procedure Code, 1898 (CrPC) — Section 144(5), 555
High Courts05 Jul 1907
Jagannath Saha Vs Chairman of Berhampur Municipality
Calcutta High Court · 4 Ind. Cas. 55
Specific Relief Act, 1877 — Section 44, 56
High Courts05 Jul 1907Dismissed
Nitya Gopal Sen Poddar and Another Vs Mani Chandra Chakrabutty and Others
Calcutta High Court · (1907) 07 CAL CK 0006
High Courts02 Jul 1907Dismissed
Surendra Nath Ghose and Another Vs Kala Chand Banerjee and Others
Calcutta High Court · (1907) 07 CAL CK 0001
High Courts27 Jun 1907Dismissed
Baikuntha Nath Dey and Another Vs Nawab Salimulla Bahadur and Others
Calcutta High Court · (1907) 06 CAL CK 0015
High Courts27 Jun 1907
Budhan Mahto Vs Issur Singh
Calcutta High Court · (1907) ILR (Cal) 926
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 192, 4(o)