COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 2,877 of 3,203

High Courts24 Jun 1907

Panchu Ghosh Vs Khosdel Sarkar

Calcutta High Court · (1907) 06 CAL CK 0018

High Courts21 Jun 1907

Balikanta Doss Vs Ram Tahal Dos

Calcutta High Court · 2 Ind. Cas. 670

High Courts20 Jun 1907Allowed

Mahamed Ishaq and others Vs Sheikh Akramul Huq and others

Calcutta High Court · (1907) 06 CAL CK 0014

High Courts19 Jun 1907

Emperor Vs Satish Chandra Roy

Calcutta High Court · (1907) ILR (Cal) 749

Arms Act, 1959 — Section 19(e)

High Courts19 Jun 1907

Ayub Ali Chowdhury and on his death Sujayat Ali Chowdhury Vs Daya Bibi and Emdad Ali Chowdhury and Others

Calcutta High Court · (1907) 06 CAL CK 0001

High Courts18 Jun 1907

Khater Mistri Vs Sadruddi Khan

Calcutta High Court · (1907) ILR (Cal) 922

High Courts17 Jun 1907

Prakas Chunder Dutt Vs Emperor

Calcutta High Court · (1907) ILR (Cal) 918

Criminal Procedure Code, 1898 (CrPC) — Section 10(2), 12, 528

High Courts12 Jun 1907

Moharaja Bahadur Sir Jotindra Mohon Tagore Vs Jogendra Nath Roy and Others and Norendra Bhusan Roy and Another

Calcutta High Court · (1907) 06 CAL CK 0011

High Courts12 Jun 1907Dismissed

Amar Chand Kundu and others Vs Nani Gopal Mukerjee and Another

Calcutta High Court · (1907) 06 CAL CK 0008

High Courts11 Jun 1907Dismissed

Gajadhar Mahto and Others Vs Raghubar Gope and another

Calcutta High Court · (1907) 06 CAL CK 0013

High Courts10 Jun 1907

Mahomed Mehdi Bella Vs Mohini Kanta Saha Chowdhry

Calcutta High Court · (1907) ILR (Cal) 874

High Courts10 Jun 1907

Balbhadra Vs Bhowani

Calcutta High Court · (1907) ILR (Cal) 853

General Clauses Act, 1868 — Section 2(11)General Clauses Act, 1897 — Section 3(24)Specific Relief Act, 1877 — Section 39

High Courts08 Jun 1907

Bipin Behari Ghose Vs Corporation of Calcutta

Calcutta High Court · (1907) ILR (Cal) 913

Calcutta Municipal Act, 1899 — Section 198, 466

High Courts07 Jun 1907

Ramantar Sahu Vs Arrah Municipal Board

Calcutta High Court · (1907) 06 CAL CK 0003

High Courts05 Jun 1907

Kumud Kumari Dassi Vs Corporation of Calcutta

Calcutta High Court · (1907) ILR (Cal) 909

Calcutta Municipal Act, 1923 — Section 408, 419, 574

High Courts04 Jun 1907

Mohim Chandra Roy and Others Vs Srimati Kali Tara Debya and others

Calcutta High Court · (1907) 06 CAL CK 0017

High Courts31 May 1907

Bepin Behary Ghose Vs The Corporation of Calcutta

Calcutta High Court · (1907) 05 CAL CK 0033

High Courts31 May 1907

Purna Chandra Chatterjee Vs Dinabandhu Mukerjee

Calcutta High Court · (1907) ILR (Cal) 811

Public Demands Recovery Act, 1895 — Section 10

High Courts31 May 1907

Mohamed Siddiq and another Vs The Emperor

Calcutta High Court · (1907) 05 CAL CK 0024

High Courts30 May 1907Dismissed

Ram Taran Goswami Vs Rameswar Malia and Others

Calcutta High Court · (1907) 05 CAL CK 0025