High Courts30 May 1907
Surendra Nath Sarkar Vs Atul Chandra Roy
Calcutta High Court · (1907) ILR (Cal) 892
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,878 of 3,203
High Courts28 May 1907
Abir Paramanik Vs Jahar Mahmud Mandal
Calcutta High Court · (1907) ILR (Cal) 886
Transfer of Property Act, 1882 — Section 89
High Courts28 May 1907
Bisu Haldar and Another Vs The Emperor at the prosecution of Probhat Chunder Chakrabutty
Calcutta High Court · (1907) 05 CAL CK 0005
High Courts28 May 1907Dismissed
Elem Molla Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 315
Penal Code, 1860 (IPC) — Section 302
High Courts27 May 1907
Gokul Chandra Das and Another Vs India General Steam Navigation and Railway Co., Ld.
Calcutta High Court · (1907) 05 CAL CK 0003
High Courts27 May 1907
Baney Madhub Mullick Vs Subal Chunder Law
Calcutta High Court · (1907) 05 CAL CK 0002
High Courts23 May 1907
Maharaja Sir Jotindra Mohun Tagore Vs Emam Ali
Calcutta High Court · 2 Ind. Cas. 633
Transfer of Property Act, 1882 — Section 111(h)
High Courts23 May 1907
Jadu Nath Sarkar and others Vs Mahendra Nath Rai Chowdhury and others
Calcutta High Court · (1907) 05 CAL CK 0006
High Courts22 May 1907
Herbert Manners and Others Vs Chatter Mahto and Others
Calcutta High Court · 4 Ind. Cas. 531
High Courts22 May 1907
Gadadhar Bose Vs Radha Charan Poddar
Calcutta High Court · (1907) ILR (Cal) 868
High Courts21 May 1907Dismissed
Annada Kumar Roy Vs Indra Bhusan Mukhopadhya
Calcutta High Court · (1907) 05 CAL CK 0034
High Courts21 May 1907
Kedar Nath Bhandary Vs The Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 863
Calcutta Municipal Act, 1899 — Section 15, 63, 65
High Courts21 May 1907
Rajani Kanta Biswas Vs Ekkowri Das
Calcutta High Court · (1907) ILR (Cal) 689
Bengal Tenancy Act, 1885 — Section 87
High Courts20 May 1907
Jogendra Chandra Sen Vs Wazidunnissa Khatun
Calcutta High Court · (1907) ILR (Cal) 860
High Courts17 May 1907
Rustun Gazi Vs Tara Prosanna Chowdhuri and Another
Calcutta High Court · (1907) 05 CAL CK 0035
High Courts17 May 1907
Corporation of Calcutta Vs Imadul Huq
Calcutta High Court · (1907) ILR (Cal) 844
Calcutta Municipal Act, 1899 — Section 341, 841
High Courts17 May 1907
Gopi Chand Bothra Vs Kasimunnessa Khatun
Calcutta High Court · (1907) ILR (Cal) 836
High Courts17 May 1907
Kolha Koer Vs Muneswar Tewari
Calcutta High Court · (1907) ILR (Cal) 840
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(2), 146
High Courts15 May 1907
Hari Mohan Misser Vs Surendra Narayan Singh
Calcutta High Court · (1907) ILR (Cal) 718
Bengal Tenancy Act, 1885 — Section 23