High Courts16 Apr 1907Allowed
Surendra Mohan Singh and Others Vs Banshidhar Marwari and Others
Calcutta High Court · (1907) 04 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,880 of 3,203
High Courts15 Apr 1907
Fink Vs Secretary of State for India
Calcutta High Court · (1907) ILR (Cal) 599
Land Acquisition Act, 1894 — Section 6
High Courts15 Apr 1907
Shibh Narain Mookerjee Vs Baikuntha Nath Isar and Others
Calcutta High Court · (1907) 04 CAL CK 0002
High Courts12 Apr 1907Dismissed
Mohesh Chandra Bosu Vs Radha Kishore Bhattacherjee
Calcutta High Court · (1907) 04 CAL CK 0007
High Courts10 Apr 1907
Gurdeo Singh and Others Vs Chandrika Singh and Others
Calcutta High Court · 1 Ind. Cas. 913
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 18, 9Civil Procedure Code, 1908 (CPC) — Section 25Registration Act, 1877 — Section 17
High Courts10 Apr 1907
Harish Chunder Neogy, Claimant Vs The Secretary of State for India in Council
Calcutta High Court · (1907) 04 CAL CK 0008
High Courts10 Apr 1907
Gurdeo Singh and Chandrikah Singh Vs Chandrikah Singh and Rashbehary Singh
Calcutta High Court · (1909) ILR (Cal) 193
Civil Procedure Code, 1908 (CPC) — Section 25
High Courts09 Apr 1907Dismissed
Peary Lal Singh Vs Radha Nath Singh
Calcutta High Court · (1907) 04 CAL CK 0022
High Courts09 Apr 1907
Jadu Lal Sahu Vs Lowis
Calcutta High Court · (1907) ILR (Cal) 848
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 465, 471
High Courts08 Apr 1907
Lakhan Narain Das Vs Jainath Panday
Calcutta High Court · (1907) ILR (Cal) 516
Bengal Tenancy Act, 1885 — Section 183, 5(2)
High Courts04 Apr 1907
Kishun Pershad Chowdhry Vs Tipan Pershad Singh
Calcutta High Court · (1907) ILR (Cal) 735
High Courts03 Apr 1907
Sewdutt Roy Maskara Vs Nahapiet
Calcutta High Court · (1907) ILR (Cal) 628
Contract Act, 1872 — Section 236
High Courts03 Apr 1907
Hakim Lal Vs Mooshahar Sahu
Calcutta High Court · (1907) ILR (Cal) 999
Transfer of Property Act, 1882 — Section 53
High Courts31 Mar 1907
Sheikh Amir Ali Vs Mathoo Sahoo and Others
Calcutta High Court · (1907) 03 CAL CK 0024
High Courts27 Mar 1907Dismissed
Nabin Chandra Chakrabarti and Others Vs Maharaja Radha Kishore Manikya Bahadur and Others
Calcutta High Court · (1907) 03 CAL CK 0028
High Courts27 Mar 1907
Prabhu Narain Singh Vs Saligram Singh
Calcutta High Court · (1907) ILR (Cal) 576
High Courts27 Mar 1907
Laliteshwar Singh Vs Rameshwar Singh
Calcutta High Court · (1907) ILR (Cal) 619
High Courts Act, 1861 — Section 9Limitation Act, 1908 — Section 14
High Courts27 Mar 1907Allowed
Babu Laliteshwar Singh Vs The Hon''ble Maharaja Sir Rameshwar Singh Bahadur and others
Calcutta High Court · (1907) 03 CAL CK 0003