High Courts26 Mar 1907
Banwari Lal and Others Vs Sheo Sankar Misser and Others
Calcutta High Court · 1 Ind. Cas. 670
Court Fees Act, 1870 — Article 17(6), 17(6), 7(1)Limitation Act, 1963 — Article 109, 8
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,881 of 3,203
High Courts23 Mar 1907
Abdul Rahman Vs Amir Ali
Calcutta High Court · (1907) ILR (Cal) 612
Limitation Act, 1963 — Section 22
High Courts23 Mar 1907
Amar Chandra Kundu Vs Sebak Chand Chowdhury
Calcutta High Court · (1907) ILR (Cal) 642
High Courts23 Mar 1907
Begu Singh Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 551
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts22 Mar 1907
In Re: Nirojini Debi
Calcutta High Court · (1907) ILR (Cal) 706
Probate and Administration Act, 1881 — Section 33
High Courts21 Mar 1907
Abu Bakar Vs Peary Mohan Mukerjee
Calcutta High Court · (1907) ILR (Cal) 451
Land Acquisition Act, 1894 — Section 18
High Courts20 Mar 1907
Rebati Mohan Das Vs Ahmed Khan
Calcutta High Court · 1 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 6(a)
High Courts19 Mar 1907Dismissed
Sheikh Abdul Latif Vs Rajani Mohun Roy
Calcutta High Court · (1907) 03 CAL CK 0025
High Courts19 Mar 1907
Shyama Sundari Dasya Vs Mahomed Zarip and Others
Calcutta High Court · 3 Ind. Cas. 693
Land Registration Act, 1876 — Section 89Limitation Act, 1963 — Article 14
High Courts18 Mar 1907
Brojanath Bose Vs Durga Prosad Singh
Calcutta High Court · (1907) ILR (Cal) 753
High Courts15 Mar 1907Dismissed
Beni Madhub Das Vs Jotindra Mohun Tagore and others
Calcutta High Court · (1907) 03 CAL CK 0010
High Courts11 Mar 1907Allowed
Faijuddi Sardar and another Vs Asimuddi Biswas and another
Calcutta High Court · (1907) 03 CAL CK 0027
High Courts11 Mar 1907Dismissed
Raja Narpat Singh Deo Vs Kasiram Singh Deo and Others
Calcutta High Court · (1907) 03 CAL CK 0021
High Courts11 Mar 1907
Radha Kishun Marwari, Auction-purchaser Vs Hem Chandra Boss and Others
Calcutta High Court · (1907) 03 CAL CK 0009
High Courts07 Mar 1907Dismissed
Dharanjit Narayan Singh and others Vs Chandeshwar Prosad Narayan Singh
Calcutta High Court · (1907) 03 CAL CK 0029
High Courts07 Mar 1907Dismissed
Upendra Chandra Singh Vs Sakhi Chand
Calcutta High Court · (1907) 03 CAL CK 0002
High Courts06 Mar 1907
Narang Rai Agarwalla Vs River Steam Navigation Company, Ld.
Calcutta High Court · (1907) ILR (Cal) 419
Railways Act, 1890 — Section 75