High Courts05 Mar 1907
Biprodas Pal Chaudhri Vs Sarat Chandra Singha and Others
Calcutta High Court · 17 Ind. Cas. 168
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,882 of 3,203
High Courts04 Mar 1907
Chandra Kumar Nath Vs Kamini Kumar Ghose
Calcutta High Court · (1907) 03 CAL CK 0005
High Courts01 Mar 1907
Panchu Das Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 698
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238Penal Code, 1860 (IPC) — Section 147, 149, 149, 304, 325
High Courts01 Mar 1907
Jatindra Nath Chatterjee and another Vs The Emperor
Calcutta High Court · (1907) 03 CAL CK 0008
High Courts27 Feb 1907
Nahar Khan and Others Vs The Emperor
Calcutta High Court · (1907) 02 CAL CK 0023
High Courts26 Feb 1907Dismissed
Ram Sundar Saha and others Vs The Secretary of State for India in Council
Calcutta High Court · (1907) 02 CAL CK 0024
High Courts26 Feb 1907Dismissed
F.W. Higgins Vs Nobin Chunder Sen
Calcutta High Court · (1907) 02 CAL CK 0012
High Courts23 Feb 1907Dismissed
Sheikh Abdul Rahman Vs Sheikh Amir Ali and Others
Calcutta High Court · (1907) 02 CAL CK 0022
High Courts20 Feb 1907
Nemi Chand Vs C.W. Wallace and Others
Calcutta High Court · (1907) ILR (Cal) 495
High Courts20 Feb 1907
Nemi Chand Vs Secretary of State for India
Calcutta High Court · (1907) ILR (Cal) 511
Penal Code, 1860 (IPC) — Section 480Sea Customs Act, 1878 — Section 18
High Courts19 Feb 1907Allowed
Gora Chand Lurki Vs Makhan Lal Chakravartty and others
Calcutta High Court · (1907) 02 CAL CK 0010
High Courts19 Feb 1907
Surja Prasad Vs Mohabir Prosad Tribedy
Calcutta High Court · (1907) 02 CAL CK 0006
High Courts18 Feb 1907
Jajneshwari Saha Vs Ugreshwari Dassya and others
Calcutta High Court · (1907) 02 CAL CK 0001
High Courts15 Feb 1907
Kali Kishore Pal Vs Gopi Mohun Roy Chowdhry
Calcutta High Court · 4 Ind. Cas. 62
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts15 Feb 1907
Promotha Nath Ray Chaudhuri and Others Vs Dinamani Chaudhurani
Calcutta High Court · 65 Ind. Cas. 826
Limitation Act, 1963 — Article 140, 142, 144
High Courts14 Feb 1907Dismissed
Rani Sundar Koer and Others Vs Chandreshwar Prosad Narayan Sing
Calcutta High Court · (1907) 02 CAL CK 0026