High Courts17 Jan 1907
Banalata Dasi and another Vs Monmotha Nath Goswami
Calcutta High Court · (1907) 01 CAL CK 0010
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,884 of 3,203
High Courts16 Jan 1907
Mathura Nath Chattopadhaya and Another Vs Sib Chandra Bose
Calcutta High Court · (1907) 01 CAL CK 0022
High Courts16 Jan 1907
Trilokya Mohini Dasi Vs Kali Prosanna Ghose and Others
Calcutta High Court · (1907) 01 CAL CK 0003
High Courts15 Jan 1907
Roy Jotindra Nath Chowdhury and Others Vs Rai Prasanna Kumar Banerjee Bahadur and others
Calcutta High Court · (1907) 01 CAL CK 0005
High Courts11 Jan 1907
Ram Lochi Koeri Vs Herbert Collingridge and Others
Calcutta High Court · (1907) 01 CAL CK 0017
High Courts10 Jan 1907
Moheshwar Dutt Tewari and Others Vs Kishun Singh and Others
Calcutta High Court · (1907) 01 CAL CK 0018
High Courts08 Jan 1907
Bansi Singh and Others Vs Mir Amir Ali and Others
Calcutta High Court · (1907) 01 CAL CK 0009
High Courts08 Jan 1907Allowed
Goohi Sheikh and others Vs H. Mathewson
Calcutta High Court · (1907) 01 CAL CK 0004
High Courts04 Jan 1907
Sarat Chandra Bisu Vs Tarini Prasad Pal Chowdhry
Calcutta High Court · (1907) ILR (Cal) 491
High Courts04 Jan 1907
Sarat Kumar Roy Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 443
Arbitration Act, 1940 — Section 19English Arbitration Act, 1889 — Section 4
High Courts21 Dec 1906
Juggernath Augurwallah Vs E.A. Smith
Calcutta High Court · (1907) ILR (Cal) 173
Contract Act, 1872 — Section 178, 77, 83, 95
High Courts19 Dec 1906Dismissed
Hridoy Kant Bhattacharjee Vs Behari Lal Mookerjee and others
Calcutta High Court · (1906) 12 CAL CK 0030
High Courts19 Dec 1906
Ramsaran Singh Vs Khakhan Sing and others
Calcutta High Court · (1906) 12 CAL CK 0018
High Courts19 Dec 1906Allowed
Megh Lal Pandey and another Vs Raj Kumar Thakur Giridhari Singh
Calcutta High Court · (1906) 12 CAL CK 0010
High Courts19 Dec 1906
Tripura Sundari Debi Vs Dakshina Mohun Roy and others
Calcutta High Court · (1906) 12 CAL CK 0007
High Courts19 Dec 1906Allowed
Nawab Sir Syed Hossein Ali Khan Vs Mohant Bhagwan Das
Calcutta High Court · (1906) 12 CAL CK 0002
High Courts17 Dec 1906
Kamal Narain Chowdhury and another Vs The Emperor
Calcutta High Court · (1906) 12 CAL CK 0028
High Courts14 Dec 1906
In Re: Bomanjee Cowasjee
Calcutta High Court · (1907) ILR (Cal) 129
Evidence Act, 1872 — Section 155(3), 157