High Courts14 Dec 1906
Deo Nandan Pershad Vs Meghu Mahton
Calcutta High Court · (1907) ILR (Cal) 57
Bengal Tenancy Act, 1885 — Section 103B
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,885 of 3,203
High Courts14 Dec 1906
Sundar Koer Vs Rai Sham Krishen
Calcutta High Court · (1907) ILR (Cal) 150
Contract Act, 1872 — Section 16, 74Transfer of Property Act, 1882 — Section 86, 88
High Courts13 Dec 1906
Surendra Nath Ghose Vs Hemangini Dasi
Calcutta High Court · (1907) ILR (Cal) 83
High Courts13 Dec 1906Dismissed
Jaffer Meher Ali Vs The Budge Bodge Jute Mills and Co.
Calcutta High Court · (1906) 12 CAL CK 0009
High Courts12 Dec 1906Dismissed
Bhaju Chowdhury and Others Vs Chuni Lal Marwari and Another
Calcutta High Court · (1906) 12 CAL CK 0024
High Courts12 Dec 1906
Mokamiji Das and Others Vs The Emperor
Calcutta High Court · (1906) 12 CAL CK 0020
High Courts12 Dec 1906
Rai Sham Kissen Vs Damar Kumari Debi
Calcutta High Court · (1906) 12 CAL CK 0012
High Courts12 Dec 1906Dismissed
Ram Chunder and Another Vs Musstt. Hamiran and Others
Calcutta High Court · (1906) 12 CAL CK 0006
High Courts07 Dec 1906
Rash Behary Dey Vs Bhowani Churn Bhose
Calcutta High Court · (1907) ILR (Cal) 97
High Courts07 Dec 1906
Umesh Chandra Banerjee Vs Khulna Loan Company
Calcutta High Court · (1907) ILR (Cal) 92
Contract Act, 1872 — Section 69
High Courts07 Dec 1906Dismissed
Peary Lal Sinha and others Vs Chandi Charan Sinha
Calcutta High Court · (1906) 12 CAL CK 0014
High Courts06 Dec 1906Dismissed
Mr. Sarwarjan Vs Fakhraddin Mahomed Choddry and others
Calcutta High Court · (1906) 12 CAL CK 0029
High Courts06 Dec 1906
Makhan Lal Roy and another Vs Babada Kanta Roy
Calcutta High Court · (1906) 12 CAL CK 0001
High Courts05 Dec 1906
Kangali Dab Bairagi Vs Muti Lal Bagdi and others
Calcutta High Court · (1906) 12 CAL CK 0026
High Courts05 Dec 1906
Alep Pramanik and Others Vs The King-Emperor
Calcutta High Court · (1906) 12 CAL CK 0019