High Courts29 Oct 1906
Parkar Mahton Vs Ram Khelwan and Others
Calcutta High Court · (1906) 10 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,887 of 3,203
High Courts22 Oct 1906
Brij Kishore Ghose Vs Gopal Rai and others
Calcutta High Court · (1906) 10 CAL CK 0002
High Courts15 Oct 1906Dismissed
Sakanbari Debi Vs Adaitya Ganguli
Calcutta High Court · (1906) 10 CAL CK 0001
High Courts30 Aug 1906
Amir Chand Vs Bukshi Sheo Pershad Singh
Calcutta High Court · (1907) ILR (Cal) 13
High Courts30 Aug 1906Dismissed
Manikya Mala Bose and Another Vs Nanda Kumar Bose
Calcutta High Court · (1906) 08 CAL CK 0017
High Courts30 Aug 1906Dismissed
Belbhadar Pershad Singh Vs Sheikh Barkat Ali and Others
Calcutta High Court · (1906) 08 CAL CK 0006
High Courts29 Aug 1906
Domi Lal Sahu Vs Roshan Dobay
Calcutta High Court · (1906) ILR (Cal) 1278
Limitation Act, 1963 — Section 20
High Courts29 Aug 1906
Mohant Gobind Ramanuja Das Vs Lakhun Parida and Others
Calcutta High Court · (1906) 08 CAL CK 0009
High Courts29 Aug 1906
Giridhari Lal Ray Vs Dhirendra Kristo Mukerjee
Calcutta High Court · (1907) ILR (Cal) 427
High Courts29 Aug 1906Dismissed
Sachi Nandan Dutta and others Vs Maharaj Bijoy Chand Mahatap Bahadur and another
Calcutta High Court · (1906) 08 CAL CK 0001
High Courts28 Aug 1906
Satish Chandra Roy and others Vs The Emperor
Calcutta High Court · (1906) 08 CAL CK 0022
High Courts28 Aug 1906
Kuloda Prosad Majumdar Vs The Emperor
Calcutta High Court · (1906) 08 CAL CK 0020
High Courts27 Aug 1906
Narendra Nath Barari Vs Abhoy Charan Chattopadhya
Calcutta High Court · (1907) ILR (Cal) 51
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts24 Aug 1906
Mir Sarwarjan Vs Fakharuddin Mahomed Chowdhury
Calcutta High Court · (1907) ILR (Cal) 163
High Courts23 Aug 1906
Padmanund Sing Vs Anant Lal Misser and Others
Calcutta High Court · (1907) ILR (Cal) 20
Civil Procedure Code, 1908 (CPC) — Section 54(b)