High Courts23 Aug 1906
Nabu Sardar Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 125
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,888 of 3,203
High Courts22 Aug 1906Dismissed
William M. Grant Vs Mrs. Robinson
Calcutta High Court · (1906) 08 CAL CK 0023
High Courts21 Aug 1906
Sheikh Fakir, Auction-purchaser Vs Beraj Mohini Dasi and another
Calcutta High Court · (1906) 08 CAL CK 0025
High Courts20 Aug 1906
Emperor Vs Gopal Barik
Calcutta High Court · (1907) ILR (Cal) 42
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476Penal Code, 1860 (IPC) — Section 211
High Courts20 Aug 1906
The Deputy Legal Remembrancer Vs Gopal Barik
Calcutta High Court · (1906) 08 CAL CK 0012
High Courts16 Aug 1906
Maharaja Surjakanta Acharja Bahadur and Others Vs Maharaja Jagadindra Nath Roy Bahadur
Calcutta High Court · (1906) 08 CAL CK 0018
High Courts15 Aug 1906
Rajendra Lall Agarwalla Vs Raj Coomari Dabi
Calcutta High Court · (1907) ILR (Cal) 5
High Courts14 Aug 1906Dismissed
Musst. Lachmi Dai Mohutain Vs Kissen Lall Pahari Mhaton Gayal
Calcutta High Court · (1906) 08 CAL CK 0034
High Courts14 Aug 1906
Gajhoo Damar Singh Vs Jagat Pal Singh and Others
Calcutta High Court · 2 Ind. Cas. 648
Evidence Act, 1872 — Section 36
High Courts14 Aug 1906Dismissed
Baisnab Chandra De and Others Vs Ramdhon Dhor and Others
Calcutta High Court · (1906) 08 CAL CK 0021
High Courts14 Aug 1906
Dalgleish Vs Damodar Narain Chowdhry
Calcutta High Court · (1906) ILR (Cal) 1286
High Courts10 Aug 1906Dismissed
Hara Dhan Kalia Vs Purna Chundra Mondal and Bhajahari Mondal and Others
Calcutta High Court · (1906) 08 CAL CK 0030
High Courts09 Aug 1906
Maharaj Bahadur Singh and Dina Nath Pal Vs Raja Ranjit Singh Bahadur and Sadutal Dobey
Calcutta High Court · (1906) 08 CAL CK 0024
High Courts08 Aug 1906Dismissed
The Chairman, Howrah Municipality Vs Khettra Kristo Mitter
Calcutta High Court · (1906) 08 CAL CK 0033
High Courts03 Aug 1906Allowed
Naffer Chundra Majie Vs Jyoti Kumar Mukerjee
Calcutta High Court · (1906) 08 CAL CK 0031
High Courts03 Aug 1906Dismissed
Gobind Lal Das Vs Shib Das Chatterjee
Calcutta High Court · (1906) 08 CAL CK 0014