High Courts03 Dec 1906
Berckefeld Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 73
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 268, 290
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,886 of 3,203
High Courts30 Nov 1906Dismissed
Mehari Bibi Vs Yakub Ali and Others
Calcutta High Court · (1906) 11 CAL CK 0005
High Courts29 Nov 1906
Moharajadhiraj Bejoy Chand Mohatab Bahadur Vs S.C. Mookerjee, Receiver of the Jonai jolut Estate
Calcutta High Court · (1906) 11 CAL CK 0011
High Courts28 Nov 1906
Shamul Dhone Dutt Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 30
Calcutta Municipal Act, 1923 — Section 406, 574, 645
High Courts28 Nov 1906
Kumudini Mazumdar Vs Rasik Lal Mazumdar and Others
Calcutta High Court · (1906) 11 CAL CK 0004
High Courts21 Nov 1906
Mussammat Kundan Bibi Vs Sree Narayan
Calcutta High Court · (1906) 11 CAL CK 0017
High Courts15 Nov 1906
Srimati Nissa Bibi Vs Radha Kishore Manikya
Calcutta High Court · (1906) 11 CAL CK 0016
High Courts15 Nov 1906Dismissed
Baistab Charan Chowdhury Vs Akhil Chandra Chowdhury and others
Calcutta High Court · (1906) 11 CAL CK 0003
High Courts14 Nov 1906
Kanai Lal Jalan and another Vs The Corporation of Calcutta
Calcutta High Court · (1906) 11 CAL CK 0015
High Courts14 Nov 1906Dismissed
Sarthakram Maiti Vs Nundo Ram Maiti
Calcutta High Court · (1906) 11 CAL CK 0014
High Courts14 Nov 1906Dismissed
Gouri Saran Mahto and Another Vs Moulvi Mahomed Latif and Others
Calcutta High Court · (1906) 11 CAL CK 0013
High Courts14 Nov 1906
Ram Charan Sanyal Vs Anukul Chandra Acharjya
Calcutta High Court · (1907) ILR (Cal) 65
High Courts14 Nov 1906
Jamini Sundari Dasi and others Vs Rajendra Nath Chukrabutty and others
Calcutta High Court · (1906) 11 CAL CK 0001
High Courts13 Nov 1906
Dharmdas Kamar and Another Vs Sagore Santra
Calcutta High Court · (1906) 11 CAL CK 0007
High Courts12 Nov 1906
Bhut Nath Das Malakar Vs Girish Chandra Banerjee
Calcutta High Court · (1906) 11 CAL CK 0012
High Courts12 Nov 1906
Rup Narain Bhattacharya Vs Gopi Nath Mandol and Others
Calcutta High Court · (1906) 11 CAL CK 0002
High Courts01 Nov 1906
Nawab Shah Ara Begam and others Vs Nanhi Begam Alias Roshan Jahan Begam and Another
Calcutta High Court · (1906) 11 CAL CK 0009
High Courts31 Oct 1906
Chuni Lal Dutt Vs Corporation of Calcutta
Calcutta High Court · (1906) 10 CAL CK 0004