High Courts03 Jul 1906Allowed
Baikanta Nath Roy Vs Thakur Debendro Nath Sahi
Calcutta High Court · (1906) 07 CAL CK 0016
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,890 of 3,203
High Courts02 Jul 1906
Rabi Lochan and Another Vs Purna Chandra Dey
Calcutta High Court · (1906) 07 CAL CK 0024
High Courts02 Jul 1906Allowed
Gobinda Chunder Gupta Vs Benode Chunder Dutt and Others
Calcutta High Court · (1906) 07 CAL CK 0002
High Courts28 Jun 1906Allowed
Peary Mohan Mukerjee Vs Jote Kumar Mukerjee
Calcutta High Court · (1906) 06 CAL CK 0018
High Courts28 Jun 1906
Ram Chandra Marwari Vs Mudeshwar Singh
Calcutta High Court · (1906) ILR (Cal) 1158
High Courts26 Jun 1906
Surendea Narain Sinha Vs Hari Mohan Misser
Calcutta High Court · (1906) ILR (Cal) 1201
High Courts20 Jun 1906
Akshoy Kumar Mitra Vs Gopal Kamini Debi
Calcutta High Court · (1906) ILR (Cal) 1010
Bengal Tenancy Act, 1885 — Section 65, 88
High Courts19 Jun 1906
Shaik Babu Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1036
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts19 Jun 1906
Srinath Pal Chowdhury Vs Girindra Chandra Pal Chowdhury and Others
Calcutta High Court · 6 Ind. Cas. 598
High Courts18 Jun 1906
Jagadis Chandra Deo Dhabal Vs Satrughan Deo Dhabal
Calcutta High Court · (1906) ILR (Cal) 1065
Chota Nagpur Encumbered Estates Act, 1876 — Section 3(3)(a), 3(3)(c)Civil Procedure Code, 1908 (CPC) — Section 16(d)
High Courts14 Jun 1906
Jagatdhar Narain Prasad and Gopi Lal Vs A.M. Brown
Calcutta High Court · (1906) ILR (Cal) 1133
High Courts13 Jun 1906Dismissed
Ramgulam Singh and others Vs Bishnu Pargash Narain Singh
Calcutta High Court · (1906) 06 CAL CK 0012
High Courts12 Jun 1906
Sital Chandra Moitra and Moti Sheikh, Vs The Emperor
Calcutta High Court · (1906) 06 CAL CK 0020
High Courts11 Jun 1906
Mariamnissa Bibi Vs Joynab Bibi
Calcutta High Court · (1906) ILR (Cal) 1101
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts11 Jun 1906
Sukkan Teli Vs Bipad Teli and Another
Calcutta High Court · (1907) ILR (Cal) 48
High Courts08 Jun 1906
Bidhu Ranjan Mazumdar and others Vs Ramesh Chandra Raj
Calcutta High Court · (1906) 06 CAL CK 0002
High Courts08 Jun 1906
Mohim Chandra Ray and Others Vs Srimati Kalitara Debya and Another, Principal and proformd
Calcutta High Court · (1906) 06 CAL CK 0001
High Courts07 Jun 1906
Durgagati Debi Vs Saurabini Debi
Calcutta High Court · (1906) ILR (Cal) 1001
Probate and Administration Act, 1881 — Section 50