High Courts07 Jun 1906Dismissed
Brij Kumar Roy Vs Dhanukdhari Raut and Others
Calcutta High Court · (1906) 06 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,891 of 3,203
High Courts06 Jun 1906
Thakurmani Singh Vs Dai Rani Koeri
Calcutta High Court · (1906) ILR (Cal) 1079
High Courts05 Jun 1906Dismissed
Basaratulla Mundle Vs Kasirunnessa Bibi and others
Calcutta High Court · (1906) 06 CAL CK 0023
High Courts05 Jun 1906
Ganges Manufacturing Company, Limited Vs Indra Chand and Another
Calcutta High Court · (1906) ILR (Cal) 1169
Arbitration Act, 1940 — Section 20, 28, 4
High Courts05 Jun 1906Dismissed
Miajan Patari and Others Vs Abdul Jubbar and Others
Calcutta High Court · (1906) 06 CAL CK 0006
High Courts30 May 1906
Dadan Gazi Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1023
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 172
High Courts30 May 1906Allowed
Abdul Ali Vs Raj Chandra Das and Others
Calcutta High Court · (1906) 05 CAL CK 0004
High Courts30 May 1906Dismissed
Tarip Dafadar and Another Vs Khotejannessa Bibi and Others
Calcutta High Court · (1906) 05 CAL CK 0003
High Courts29 May 1906
Monmotho Nath Das Vs Harish Chandra Das
Calcutta High Court · (1906) ILR (Cal) 905
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts29 May 1906
Kali Charan Ghose Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1183
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts28 May 1906Dismissed
Debendra Nath Bhowmik and Others Principal Vs Syama Prosanna Bhowmik and others
Calcutta High Court · (1906) 05 CAL CK 0024
High Courts25 May 1906
Debi Bux Shroff Vs Jutmal Dungarwal
Calcutta High Court · (1906) ILR (Cal) 1282
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 203, 437, 439
High Courts25 May 1906Dismissed
Syed Ali and others Vs Najab Ali and Others
Calcutta High Court · (1906) 05 CAL CK 0008
High Courts23 May 1906
Raj Kumar Chucker Rutty and another Vs The Emperor
Calcutta High Court · (1906) 05 CAL CK 0023
High Courts23 May 1906Dismissed
Munshi Mahomed Hossain Vs Based Sheikh and others
Calcutta High Court · (1906) 05 CAL CK 0022
High Courts23 May 1906Dismissed
Jnanuda Sundari Chowdhurani Vs Nokulesswar Roy Chowdrury
Calcutta High Court · (1906) 05 CAL CK 0012
High Courts22 May 1906
Jonab Sheikh Vs Surjya Kanta Acharjya Chowdhry
Calcutta High Court · (1906) ILR (Cal) 821
Specific Relief Act, 1877 — Section 9
High Courts21 May 1906
Mritwjoy Roy Chowdhry and Another Vs Kenatullah Narya and Others
Calcutta High Court · (1906) 05 CAL CK 0007