High Courts11 Apr 1906
Purna Chandra Mandal Vs Radha Nath Dass
Calcutta High Court · (1906) ILR (Cal) 867
Civil Procedure Code, 1882 — Section 103, 108, 244Transfer of Property Act, 1882 — Section 90
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,893 of 3,203
High Courts10 Apr 1906
Akshot Kumar Ghose Vs Commissioners of the Poet of Calcutta
Calcutta High Court · (1906) ILR (Cal) 1243
Bengal Port Commissioners Act, 1870 — Section 38
High Courts10 Apr 1906
Gobinda Chandra Pal Vs Dwarka Nath Pal and Others
Calcutta High Court · (1906) ILR (Cal) 666
High Courts09 Apr 1906
Baij Nath Ram Goenka Vs Hem Chunder Bose
Calcutta High Court · (1906) 04 CAL CK 0014
High Courts07 Apr 1906
Janokey Nath Guha Vs Brojo Lal Guha
Calcutta High Court · (1906) ILR (Cal) 757
High Courts06 Apr 1906
Mathewson Vs Shyam Sunder Sinha
Calcutta High Court · (1906) ILR (Cal) 786
Transfer of Property Act, 1882 — Section 36(2)(d)
High Courts05 Apr 1906
Shibu Bera Vs Chandra Mohan Jana
Calcutta High Court · (1906) ILR (Cal) 849
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Apr 1906
Gobind Sahai Vs Sibdut Ram
Calcutta High Court · (1906) ILR (Cal) 878
Bengal Tenancy Act, 1885 — Section 159, 161, 167Transfer of Property Act, 1882 — Section 73
High Courts03 Apr 1906
Rasik Lal Datta Vs Bidhumukhi Dasi
Calcutta High Court · (1906) ILR (Cal) 1094
High Courts02 Apr 1906
Asirunnessa Khatun Vs Buzloo Meah
Calcutta High Court · (1907) ILR (Cal) 79
Limitation Act, 1963 — Article 120, 34, 35, 23
High Courts30 Mar 1906
Megraj Marwari Vs Nursing Mohan Thakur
Calcutta High Court · (1906) ILR (Cal) 846
High Courts30 Mar 1906Dismissed
Sahadeb Dhali Vs Ram Rudra Haldar and others
Calcutta High Court · (1906) 03 CAL CK 0008
High Courts27 Mar 1906Dismissed
Kumar Saradindu Roy Vs Bhagabati Debta Chowdhurani and Others
Calcutta High Court · (1906) 03 CAL CK 0027
High Courts27 Mar 1906
Narendra Kumar Ghose Vs Gora Chand Poddar
Calcutta High Court · (1906) ILR (Cal) 683
Bengal Tenancy Act, 1885 — Section 67, 74
High Courts23 Mar 1906
Ram Narain Gunga Bissen Vs Liladhur Lowjee
Calcutta High Court · (1906) ILR (Cal) 1237
Arbitration Act, 1940 — Section 4, 5
High Courts23 Mar 1906
Debendra Nath Dutt and Banku Behary Banerjee Vs Administrator-General of Bengal
Calcutta High Court · (1906) ILR (Cal) 713
Administrator Generals Act, 1874 — Section 33Succession Act, 1865 — Section 256, 269
High Courts23 Mar 1906
Gurudeo Narayan Sinha Vs Amrit Narayan Sinha
Calcutta High Court · (1906) ILR (Cal) 689
High Courts22 Mar 1906
Gopal Dass Agrawallah Vs Budree Dass Sureka and Another
Calcutta High Court · (1906) ILR (Cal) 657