High Courts18 May 1906
Fani Bhushan Banerjee Vs F.E. Kemp and others
Calcutta High Court · (1906) 05 CAL CK 0015
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,892 of 3,203
High Courts18 May 1906Dismissed
Protap Chandra Das Vs Kamala Kanta Shaha and Khaki Sarkar
Calcutta High Court · (1906) 05 CAL CK 0002
High Courts15 May 1906
Rup Chand Ghosh Vs Sarveswar Chandra Chandra
Calcutta High Court · (1906) ILR (Cal) 915
Evidence Act, 1872 — Section 115
High Courts14 May 1906Dismissed
Aghore Nath Banerjee and others Vs Deb Narain Guin and Another
Calcutta High Court · (1906) 05 CAL CK 0006
High Courts08 May 1906
Jaffer Meher Ali Vs Budge-Budge Jute Mills Co.
Calcutta High Court · (1906) ILR (Cal) 702
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6
High Courts04 May 1906
Dwarka Nath Biswas Vs Debendra Nath Tagore
Calcutta High Court · (1906) ILR (Cal) 1232
Civil Procedure Code, 1882 — Section 209, 211, 212Court fees Act, 1870 — Section 11
High Courts04 May 1906
Thakur Prosad Singh and Tirbeni Singh Vs The Emperor
Calcutta High Court · (1906) 05 CAL CK 0005
High Courts02 May 1906
Gopinath Adhikary Vs Gadadhar Das
Calcutta High Court · (1906) ILR (Cal) 1020
Registration Act, 1877 — Section 77
High Courts30 Apr 1906
Dharma Das Kundu Vs Amulyadhan Kundu
Calcutta High Court · (1906) ILR (Cal) 1119
Transfer of Property Act, 1882 — Section 123
High Courts27 Apr 1906
Royzuddi Sheik Vs Kali Nath Mookerjee
Calcutta High Court · (1906) ILR (Cal) 985
Transfer of Property Act, 1882 — Section 100
High Courts23 Apr 1906
In The Matter of Kismat Akanda Vs The Emperor
Calcutta High Court · (1906) 04 CAL CK 0022
High Courts23 Apr 1906
Radha Prasad Mullick Vs Ranee Mani Dassee Peary Lal Mullick Vs Ranee Mani Dassee and Others
Calcutta High Court · (1906) ILR (Cal) 947
Succession Act, 1925 — Section 111, 116, 117, 82
High Courts23 Apr 1906
Balthasar Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1032
Extradition Act, 1962 — Section 10, 7, 8
High Courts23 Apr 1906
Nritta Gopal Singh Vs Chandi Charan Singh
Calcutta High Court · (1906) 04 CAL CK 0001
High Courts19 Apr 1906
Hyam Vs Corporation of Calcutta
Calcutta High Court · (1906) ILR (Cal) 646
Calcutta Municipal Act, 1923 — Section 449