High Courts22 Mar 1906
Kashim Sheik Vs Prasanna Kumar Mukerjee
Calcutta High Court · (1906) ILR (Cal) 596
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,894 of 3,203
High Courts22 Mar 1906
Jadu Nath Poddar Vs Rup Lal Poddar
Calcutta High Court · (1906) ILR (Cal) 967
Trusts Act, 1882 — Section 84
High Courts21 Mar 1906Allowed
Rani Hemanta Kumari Debi Vs Maharaja Jagadindra Nath Roy Bahadur and The Secretary of State for India in Council
Calcutta High Court · (1906) 03 CAL CK 0009
High Courts21 Mar 1906Dismissed
Kripa Nath Chakrabutty and Others Vs Sheikh Anu, Sheikh Laboo Sardar and Others
Calcutta High Court · (1906) 03 CAL CK 0001
High Courts20 Mar 1906
Srimaty gayanoda Bala Dassee Vs Butto Krishna Dass Bairagee and Others
Calcutta High Court · (1906) 03 CAL CK 0031
High Courts20 Mar 1906
Upendra Nath Hazra Vs Ram Nath Chowdhry
Calcutta High Court · (1906) ILR (Cal) 630
Bengal Tenancy Act, 1885 — Section 181
High Courts20 Mar 1906
Gayanoda Bala Dassee Vs Butto Kristo Bairagee
Calcutta High Court · (1906) ILR (Cal) 1040
High Courts20 Mar 1906Dismissed
Dy. Legal Remembrancer Vs Ijjatulla Kazi
Calcutta High Court · (1906) 03 CAL CK 0005
High Courts19 Mar 1906
Rameswar Singh Vs Bhubaneshwar Jha
Calcutta High Court · (1906) ILR (Cal) 837
Bengal Tenancy Act, 1885 — Section 105, 109A(3)
High Courts19 Mar 1906
Bhabatosh Banerjee Vs Soleman
Calcutta High Court · (1906) ILR (Cal) 584
Registration Act, 1908 — Section 35Transfer of Property Act, 1882 — Section 123
High Courts16 Mar 1906
Imam Ali Vs Baij Nath Ram Sahu
Calcutta High Court · (1906) ILR (Cal) 613
Limitation Act, 1963 — Section 19, 22Transfer of Property Act, 1882 — Section 85
High Courts16 Mar 1906Dismissed
Madon Mohon Mondul and others Vs Baikanta Nath Mondul and another
Calcutta High Court · (1906) 03 CAL CK 0004
High Courts16 Mar 1906
Sarat Chandra Ghose and Others Vs Shyam Chand Singha Roy and Others
Calcutta High Court · (1906) 03 CAL CK 0002
High Courts14 Mar 1906
Sasi Bhusan Pal Vs Chandra Peshkar
Calcutta High Court · (1906) ILR (Cal) 861
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts14 Mar 1906
Shib Prosad Chaudhuri Vs Yakai Pali
Calcutta High Court · (1906) ILR (Cal) 601
Bengal Tenancy Act, 1885 — Section 16, 193Civil Procedure Code, 1908 (CPC) — Section 45
High Courts14 Mar 1906
Girish Chunder Nandi Vs Kedar Nath Kundu
Calcutta High Court · (1906) ILR (Cal) 590
High Courts13 Mar 1906
Ram Bishen Raut Vs Rajaram
Calcutta High Court · (1906) ILR (Cal) 832
Bengal Tenancy Act, 1885 — Section 105, 109A(3), 163A
High Courts12 Mar 1906Dismissed
Surendra Narayan Mustafi Vs Souravini Dasi
Calcutta High Court · (1906) 03 CAL CK 0030
High Courts12 Mar 1906Dismissed
Boharia Rudrani Koer Vs Ram Pertap Mull and Others
Calcutta High Court · (1906) 03 CAL CK 0003
High Courts09 Mar 1906Dismissed
Narendra Chandra Lahiri Vs Suresh Chandra Lahiri and others
Calcutta High Court · (1906) 03 CAL CK 0011