High Courts14 Feb 1906
Ramesh Chandra Dhar Vs Karunamoyi Dutt
Calcutta High Court · (1906) ILR (Cal) 498
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,896 of 3,203
High Courts14 Feb 1906
Bibee Kulsum and Others Vs Umatul Mehdi
Calcutta High Court · (1906) 02 CAL CK 0003
High Courts13 Feb 1906Dismissed
Lala Bhugwat Sahay and others Vs Rat Pashupati Nath Bose and others
Calcutta High Court · (1906) 02 CAL CK 0028
High Courts13 Feb 1906
Rash Behary Shaha Vs Nrittya Gopal Nundy
Calcutta High Court · (1906) ILR (Cal) 477
Contract Act, 1872 — Section 39
High Courts12 Feb 1906Dismissed
Umesh Chandra Roy and Another Vs Gour Lal Chaudhury and Others
Calcutta High Court · (1906) 02 CAL CK 0004
High Courts09 Feb 1906
Dwarka Nath Saha Vs Ledu Sikdar
Calcutta High Court · (1906) ILR (Cal) 502
Registration Act, 1877 — Section 17, 3
High Courts08 Feb 1906
Budree Das Mukim Vs Chooni Lal Johurry and Others
Calcutta High Court · (1906) ILR (Cal) 789
High Courts08 Feb 1906
Sundar Jha Vs Bansman Jha
Calcutta High Court · (1906) ILR (Cal) 367
Civil Procedure Code, 1908 (CPC) — Section 26, 31
High Courts08 Feb 1906
Peatap Narain Mukerjee Vs Secretary of State for India
Calcutta High Court · (1906) ILR (Cal) 390
High Courts08 Feb 1906
Moti Thakoor Vs Deputy Conservator of Forests
Calcutta High Court · (1906) ILR (Cal) 895
High Courts02 Feb 1906
Jaggeswar Dutt Vs Bhuban Mohan Mitra
Calcutta High Court · (1906) ILR (Cal) 425
Transfer of Property Act, 1882 — Section 85, 88
High Courts25 Jan 1906
Chandi Charan Mandal and Others Vs Banke Behari Mandal and Others
Calcutta High Court · (1906) 01 CAL CK 0010
High Courts25 Jan 1906
Beni Peeshad Koeri Vs Chaturi Tewary
Calcutta High Court · (1906) ILR (Cal) 444
Bengal Tenancy Act, 1885 — Section 20
High Courts24 Jan 1906Allowed
Kirti Chunder Chatterjee Vs J.J. Atkinson and Another
Calcutta High Court · (1906) 01 CAL CK 0011
High Courts24 Jan 1906Dismissed
Nagendra Lal Chowdhury Vs Nazir Ali and others
Calcutta High Court · (1906) 01 CAL CK 0005
High Courts23 Jan 1906
Badiad Din Ahmed Vs Nizamuddin Haider
Calcutta High Court · (1906) ILR (Cal) 386
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts22 Jan 1906
Deo Nandan Pershad Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 649
Penal Code, 1860 (IPC) — Section 161, 165, 94
High Courts12 Jan 1906
Ratan Chand Oswal and Another Vs Deb Nath Barua
Calcutta High Court · (1906) 01 CAL CK 0013