COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,898 of 3,203
Ram Gopal Bhuttacharjee Vs Narain Chandra Bandopadhya
Calcutta High Court · (1906) ILR (Cal) 315
Hukum Chand Boid Vs Kamalanand Singh
Calcutta High Court · (1906) ILR (Cal) 927
Afraz Mollah and Others Vs Kulsumannessa Bibee
Calcutta High Court · (1905) 12 CAL CK 0014
Durga Das Nandi Vs Deoraj Agarwalla
Calcutta High Court · (1905) 11 CAL CK 0004
Hira Lal Bose Vs Dwija Charan Bose
Calcutta High Court · (1905) 11 CAL CK 0001
Amirullah Mahomed Vs Nazir Mahomed
Calcutta High Court · (1907) ILR (Cal) 104
Kallar Roy Vs Ganga Pershad Singh
Calcutta High Court · (1906) ILR (Cal) 998
Kali Sundari Debi Vs Dharani Kanta Lahiri
Calcutta High Court · (1906) ILR (Cal) 279
Baul Chandra Chakravarti Vs Nistarini Debi
Calcutta High Court · (1906) ILR (Cal) 136
Uma Churn Mahaldar Vs Narendra Nath Basu
Calcutta High Court · (1906) ILR (Cal) 273
Kissen Gopal Sadaney Vs Kally Prosonno Sett
Calcutta High Court · (1906) ILR (Cal) 633
Roy Vs Thakur Ram Jiwan Singh
Calcutta High Court · (1906) ILR (Cal) 363
Poorna Chand Bural and Another Vs Corporation of Calcutta
Calcutta High Court · (1905) 11 CAL CK 0013
Abdul Samad Vs Corporation of Calcutta
Calcutta High Court · (1906) ILR (Cal) 287
Mahesh Chandra Pandey Vs Basanta Kumar Das
Calcutta High Court · (1905) 10 CAL CK 0002
Emperor Vs Molla Fuzla Karim
Calcutta High Court · (1906) ILR (Cal) 193
Bissessur Dass and Another Vs Johann Smidt and Others
Calcutta High Court · (1905) 09 CAL CK 0001