High Courts11 Jan 1906Dismissed
Chand Mea and Another Vs Srimati Asima Banu and Another
Calcutta High Court · (1906) 01 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,897 of 3,203
High Courts10 Jan 1906
Anandamoyee Vs Lakhi Chandra Mitra
Calcutta High Court · (1906) 01 CAL CK 0012
Bengal Tenancy Act, 1885 — Section 155Transfer of Property Act, 1882 — Section 106
High Courts10 Jan 1906
Girish Chandra Changdar Vs Golam Karim
Calcutta High Court · (1906) ILR (Cal) 451
High Courts08 Jan 1906Allowed
Chandra Kumar Majhi and others Vs Sandhyamoni and others
Calcutta High Court · (1906) 01 CAL CK 0006
High Courts05 Jan 1906
S.M. Sudevi Devi Vs Sovaram Agarwallah
Calcutta High Court · (1906) 01 CAL CK 0014
High Courts22 Dec 1905Dismissed
Apurba Krishna Roy and Others Vs Chundermoney Debi and Others
Calcutta High Court · (1905) 12 CAL CK 0012
High Courts22 Dec 1905
Ferguson Vs Um Chand Boid and Others
Calcutta High Court · (1906) ILR (Cal) 343
High Courts22 Dec 1905Dismissed
Kishori Raman Kapuria Vs Ananta Ram Laha and Another
Calcutta High Court · (1905) 12 CAL CK 0002
High Courts22 Dec 1905Allowed
Troylucko Nath Biswas, Nrittya Gopal Biswas and Others Vs Administrator-General of Bengal
Calcutta High Court · (1905) 12 CAL CK 0001
High Courts21 Dec 1905Allowed
Kripamoyee Dassi Vs Mohim Chandra Dutt
Calcutta High Court · (1905) 12 CAL CK 0017
High Courts21 Dec 1905
Kishwar Nath Sahi Dev Vs Kali Sankar Sahai and Others
Calcutta High Court · (1905) 12 CAL CK 0011
High Courts19 Dec 1905
Narain Chandra Bannerjee and Others Vs The Howrah Municipality
Calcutta High Court · (1905) 12 CAL CK 0015
High Courts18 Dec 1905
Secretary of State for India Vs Belchambers
Calcutta High Court · (1906) ILR (Cal) 396
Calcutta Municipal Act, 1923 — Section 557Land Acquisition Act, 1894 — Section 50
High Courts18 Dec 1905Dismissed
Raja Issur Lal Singh Vs Patroo Sahu Singh
Calcutta High Court · (1905) 12 CAL CK 0003
High Courts15 Dec 1905
Gopi Nath Chattopadhya and Another Vs Sajani Kanta Singh
Calcutta High Court · (1905) 12 CAL CK 0016
High Courts13 Dec 1905
Hemchand Devchand Vs Azam Sakarlal Chhotamlal The Taluka of Kolda Sangani Vs The State of Gondal
Calcutta High Court · (1906) ILR (Cal) 219
High Courts13 Dec 1905
Hassan Kuli Khan Vs Nakchhedi Nonia
Calcutta High Court · (1906) ILR (Cal) 200
Cess Act, 1880 — Section 20
High Courts07 Dec 1905
Basanta Kumar Singha Vs Jogendra Nath Singha
Calcutta High Court · (1906) ILR (Cal) 371