High Courts02 Mar 1906
Probat Chandra Gangapadhya Vs Chirag Ali
Calcutta High Court · (1906) ILR (Cal) 607
Bengal Tenancy Act, 1885 — Section 29, 29(2), 29(b)Evidence Act, 1872 — Section 91
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Calcutta High Court judgments
64,043 judgments · page 2,895 of 3,203
High Courts27 Feb 1906
A.E. Voss Vs Secretary of State for India
Calcutta High Court · (1906) ILR (Cal) 669
High Courts27 Feb 1906
Joy Gobind Laha Vs Monmotha Nath Banerji
Calcutta High Court · (1906) ILR (Cal) 580
Bengal Tenancy Act, 1885 — Section 12
High Courts27 Feb 1906
Kailash Chandra Indu Vs Kali Prosunno Roy and Another
Calcutta High Court · (1906) 02 CAL CK 0017
High Courts26 Feb 1906
Biresshur Dutt Chowdhury and others Vs Baroda Prosad Ray Chowdhury and others
Calcutta High Court · (1906) 02 CAL CK 0032
High Courts26 Feb 1906
Khetra Pal Singh Vs Kritarthamoyi Dassi
Calcutta High Court · (1906) ILR (Cal) 566
Bengal Tenancy Act, 1885 — Section 170
High Courts23 Feb 1906
Gour Chandra Das Vs Prasanna Kumar Chandra
Calcutta High Court · (1906) ILR (Cal) 812
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Feb 1906Dismissed
Rajnarain Mitra Vs Anant Tarai and Others
Calcutta High Court · (1906) 02 CAL CK 0029
High Courts22 Feb 1906
Alimuddin Vs Ishan Chandra Dey
Calcutta High Court · (1906) ILR (Cal) 693
Estates Partition Act, 1897 — Section 116
High Courts21 Feb 1906
Madar Mondal Vs Mahima Chandra Mazumdar
Calcutta High Court · (1906) ILR (Cal) 531
Bengal Tenancy Act, 1885 — Section 87
High Courts21 Feb 1906
Juggernath Augurwallah Vs E.A. Smith and Co. and Another
Calcutta High Court · (1906) ILR (Cal) 547
Contract Act, 1872 — Section 178, 38
High Courts21 Feb 1906
Thakur Pershad Singh and Others Vs The Emperor
Calcutta High Court · (1906) 02 CAL CK 0011
High Courts20 Feb 1906
Moharuddi Malita and others Vs Jadu Nath Mandul and others
Calcutta High Court · (1906) 02 CAL CK 0030
High Courts19 Feb 1906
Ram Chandra Panda Vs Ram Krishna Mahapatra
Calcutta High Court · (1906) ILR (Cal) 507
High Courts19 Feb 1906
Munshi Bajrangi Sahai Vs Udit Narain Singh and Others
Calcutta High Court · (1906) 02 CAL CK 0007
High Courts16 Feb 1906
Abdul Rasheed and Another Vs Jogesh Chandra Roy
Calcutta High Court · (1906) 02 CAL CK 0031
High Courts16 Feb 1906
Chairman of the Purnea Municipality Vs Siva Sankar Ram
Calcutta High Court · (1906) ILR (Cal) 899