High Courts12 Aug 1905
Khosh Mahomed Sirkar Vs Nazir Mahomed
Calcutta High Court · (1906) ILR (Cal) 352
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,900 of 3,203
High Courts11 Aug 1905
Hare Krishna Samanta Vs Priya Nath Khamroi
Calcutta High Court · (1905) 08 CAL CK 0026
High Courts11 Aug 1905
Hari Ballav Bose and Others Vs Gopi Nath Rath
Calcutta High Court · 2 Ind. Cas. 635
High Courts08 Aug 1905
Jogendra Nath Mookerjee Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 211, 436
High Courts04 Aug 1905
Tituram Mukerji Vs Cohen
Calcutta High Court · (1906) ILR (Cal) 203
Specific Relief Act, 1877 — Section 52
High Courts04 Aug 1905
Shosi Bhusan Majumdar Vs Kramtullah Sheikh and Others
Calcutta High Court · (1905) 08 CAL CK 0016
High Courts04 Aug 1905
Surendra Nath Ghose Vs Beni Madhab Misra, minor, by his next friend and Guardian mother Srimatti Deboki Debya
Calcutta High Court · (1905) 08 CAL CK 0005
High Courts03 Aug 1905Dismissed
Loke Nath Misra Vs Dasarathi Tewari alias Agadha Tewari and Others
Calcutta High Court · (1905) 08 CAL CK 0002
High Courts02 Aug 1905Dismissed
Manik Lal Seal Vs Bonomali Mukerjee
Calcutta High Court · (1905) 08 CAL CK 0009
High Courts31 Jul 1905
Mahadeo Prasad Sahu Vs Gajadhar Persad Sahu and Others
Calcutta High Court · (1905) 07 CAL CK 0029
High Courts31 Jul 1905
Sreematty Raneemoney Dassee Vs Sreematty Premmoney Dassee and others
Calcutta High Court · (1905) 07 CAL CK 0006
High Courts28 Jul 1905Allowed
Nemi Chand Vs C.W. Wallace and Others
Calcutta High Court · (1905) 07 CAL CK 0015
High Courts28 Jul 1905
Sriram Chakravarti Vs Hari Narain Singh Deo
Calcutta High Court · (1906) ILR (Cal) 54
Transfer of Property Act, 1882 — Section 108(o)
High Courts24 Jul 1905
Akhil Chandra Mandal and Others Vs Surendra Nath Dutt and Others
Calcutta High Court · 5 Ind. Cas. 306
High Courts24 Jul 1905Dismissed
Protap Chandra Chatterjee and others Vs Durga Charan Ghose and Another
Calcutta High Court · (1905) 07 CAL CK 0016
High Courts24 Jul 1905
Hare Nath Das and Another Vs Syed Hossain Ali
Calcutta High Court · (1905) 07 CAL CK 0012
High Courts22 Jul 1905
In Re: Mylne
Calcutta High Court · (1906) ILR (Cal) 625
Evidence Act, 1872 — Section 114, 85
High Courts22 Jul 1905
Budhai Sheik Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 292
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 143