High Courts02 Aug 1906Dismissed
Syed Serapat Hossein Vs Tarini Prosad Dubey
Calcutta High Court · (1906) 08 CAL CK 0035
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,889 of 3,203
High Courts31 Jul 1906Dismissed
Ayenuddin Nasya and Others Vs Srish Chandra Banerji
Calcutta High Court · (1906) 07 CAL CK 0006
High Courts30 Jul 1906Dismissed
Dina Nath Das Vs Matimala Dassya
Calcutta High Court · (1906) 07 CAL CK 0001
High Courts28 Jul 1906
Shoroshibala Debi Vs Anandamoyee Debi and others
Calcutta High Court · (1906) 07 CAL CK 0023
High Courts26 Jul 1906Dismissed
Gopal Lal Seal Vs F.J. Marsden and others
Calcutta High Court · (1906) 07 CAL CK 0019
High Courts25 Jul 1906
Ram Kissore Roy and Others Vs Dwarka Nath Sen and Others
Calcutta High Court · (1906) 07 CAL CK 0022
High Courts25 Jul 1906
The Deputy Legal Remembrancer on behalf of the Government of Bengal Vs Upendra Kumar Ghose
Calcutta High Court · (1906) 07 CAL CK 0003
High Courts24 Jul 1906Dismissed
Lal Mohon Pal and others Vs Surya Kumar Das and others
Calcutta High Court · (1906) 07 CAL CK 0004
High Courts20 Jul 1906
Mathura Mandal Vs Ganga Charan Gope
Calcutta High Court · (1906) ILR (Cal) 1219
Bengal Tenancy Act, 1885 — Section 50
High Courts20 Jul 1906
Tiluk Chandra Roy and others Vs Jasoda Kumar Roy and others
Calcutta High Court · (1906) 07 CAL CK 0010
High Courts19 Jul 1906Allowed
Bhagabati Debya Chowdhurani Vs Basanta Kumari Debi
Calcutta High Court · (1906) 07 CAL CK 0018
High Courts19 Jul 1906Dismissed
Bhutnath Mondol Vs Secretary of State for India in Council and Others
Calcutta High Court · (1906) 07 CAL CK 0007
High Courts13 Jul 1906
Surja Narain Mandal Vs Nanda Lal Sinha
Calcutta High Court · (1906) ILR (Cal) 1212
Transfer of Property Act, 1882 — Section 70
High Courts10 Jul 1906
Sheikh Fakir and Others Vs The Emperor
Calcutta High Court · (1906) 07 CAL CK 0013
High Courts09 Jul 1906
Chain Mahto and Others Vs The Emperor
Calcutta High Court · (1906) 07 CAL CK 0005
High Courts06 Jul 1906
Ganga Bishun Singh Vs Mahomed Jan
Calcutta High Court · (1906) ILR (Cal) 1193
Contract Act, 1872 — Section 59
High Courts04 Jul 1906
Bepin Behary Guha and Others Vs Pranakul Majumdar
Calcutta High Court · (1906) 07 CAL CK 0017
High Courts04 Jul 1906
In Re: Radha Churn Chuckerbutty and Others
Calcutta High Court · (1906) 07 CAL CK 0014