High Courts13 Feb 1907
Bhawani Koer Vs Afzal Hussain
Calcutta High Court · (1907) ILR (Cal) 381
Bengal Land Revenue Sales Act, 1859 — Section 14, 6
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,883 of 3,203
High Courts12 Feb 1907
Bholanath Khettry Vs Kartick Kissen Das Khettry and Others
Calcutta High Court · (1907) ILR (Cal) 372
High Courts08 Feb 1907
Hridoy Nath Das Chowdhury Vs Krishna Prasad Sircar and other
Calcutta High Court · (1907) 02 CAL CK 0013
High Courts08 Feb 1907
Mohesh Narain Panday and other Vs The Emperor
Calcutta High Court · (1907) 02 CAL CK 0003
High Courts05 Feb 1907Dismissed
Kinuram Mondol and another Vs Nitye Chand Sirdar and others
Calcutta High Court · (1907) 02 CAL CK 0025
High Courts05 Feb 1907Dismissed
Rameshwar Singh Vs The Secretary of State for India
Calcutta High Court · (1907) 02 CAL CK 0007
High Courts04 Feb 1907
Jan Mahamad Mandal Vs Masher Bibee and others
Calcutta High Court · (1907) 02 CAL CK 0015
High Courts04 Feb 1907
Keshobati Kumari Vs Satya Narain Singh
Calcutta High Court · (1907) ILR (Cal) 569
Guardians and Wards Act, 1890 — Section 7
High Courts31 Jan 1907Dismissed
Fani Bhusan Banerjee Vs Surja Kant Roy Chowdhury and another
Calcutta High Court · (1907) 01 CAL CK 0019
High Courts30 Jan 1907Dismissed
Ramkinkar Biswas and Others Vs Akhil Chandra Chowdhuri
Calcutta High Court · (1907) 01 CAL CK 0021
High Courts30 Jan 1907
Satish Chandra Mukerjee Vs Ahara Prasad Mukerjee
Calcutta High Court · (1907) ILR (Cal) 403
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts29 Jan 1907
Rameswar Singh Vs Secretary of State for India
Calcutta High Court · (1907) ILR (Cal) 470
Court Fees Act, 1870 — Section 13Land Acquisition Act, 1894 — Section 6, 8
High Courts28 Jan 1907Allowed
Gangadas Bhattar and Another Vs Jogendra Nath Mitter and Others
Calcutta High Court · (1907) 01 CAL CK 0020
High Courts23 Jan 1907Dismissed
Dwarka Nath Pal and others Vs Tarini Sankar Roy and another
Calcutta High Court · (1907) 01 CAL CK 0012
High Courts22 Jan 1907Dismissed
Amrita Lal Mukherjee Vs Giridhar Ghosh and Another
Calcutta High Court · (1907) 01 CAL CK 0007
High Courts22 Jan 1907Dismissed
Sailabala Debi and Others Vs Sriram Bhattacharji and Another
Calcutta High Court · (1907) 01 CAL CK 0002
High Courts21 Jan 1907Dismissed
Behary Lal Sur and others Vs Nanda Lal Goswami
Calcutta High Court · (1907) 01 CAL CK 0014