High Courts14 Aug 1907Allowed
Mahanand Sahai and others Vs Mussmat Sayedunissa Bibi
Calcutta High Court · (1907) 08 CAL CK 0033
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,875 of 3,203
High Courts12 Aug 1907
Gobinda Sundar Sinha Chowdhury Vs Sri Krishna Chakravarti and Others
Calcutta High Court · 3 Ind. Cas. 346
High Courts08 Aug 1907
Enatullah Biswas Vs Gajaruddi Biswas and another
Calcutta High Court · (1907) 08 CAL CK 0031
High Courts08 Aug 1907Dismissed
Gobinda Kumar Roy Chowdhury and Others Vs Debendra Kumar Roy Chowdhury and Others
Calcutta High Court · (1907) 08 CAL CK 0016
High Courts07 Aug 1907
Nanda Kumar Sirkar and another Vs The Emperor
Calcutta High Court · (1907) 08 CAL CK 0027
High Courts07 Aug 1907
Elem Molla and Another Vs Emperor
Calcutta High Court · 6 Ind. Cas. 921
Penal Code, 1860 (IPC) — Section 302
High Courts07 Aug 1907Dismissed
Kunja Behari Singha Vs Bhupendra Kumar Dutt and others
Calcutta High Court · (1907) 08 CAL CK 0014
High Courts07 Aug 1907
Sheo Saran Lal Vs Lal Mohamad Lal and Faizulla Mian
Calcutta High Court · (1907) 08 CAL CK 0003
High Courts06 Aug 1907
Abinash Chandra Bhattacharjee Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 986
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 122, 124A, 62
High Courts02 Aug 1907
Ashutosh Sikdar Vs Behari Lal Kirtunia and Others
Calcutta High Court · (1907) 08 CAL CK 0023
High Courts02 Aug 1907
Chairman, South Barrackpore Municipality Vs Amulya Nath Chatterjee
Calcutta High Court · (1907) ILR (Cal) 1030
Bengal Municipal Act, 1932 — Section 34, 37
High Courts01 Aug 1907Dismissed
Jugdeo Singh Vs Habibulla and others
Calcutta High Court · (1907) 08 CAL CK 0030
High Courts01 Aug 1907Allowed
Bishendut Tewari and others Vs Nandan Pershad Dubay and Another
Calcutta High Court · (1907) 08 CAL CK 0005
High Courts30 Jul 1907Dismissed
Mohunt Padmalav Ramanuja Das Vs Lukmi Rani and Others
Calcutta High Court · (1907) 07 CAL CK 0007
High Courts30 Jul 1907
Mulchand Lala Vs Kashibullah Biswas and Others
Calcutta High Court · (1907) 07 CAL CK 0003
High Courts29 Jul 1907
Ijjatulla Bhuyan Vs Chandra Mohan Banerjee
Calcutta High Court · (1907) ILR (Cal) 954
Court Fees Act, 1870 — Section 11
High Courts29 Jul 1907Dismissed
Kripa Sindhu Mukerjee Vs Annanda Sundari Debi
Calcutta High Court · (1907) 07 CAL CK 0009
High Courts26 Jul 1907
Pitambar Gain and Another Vs Uddhab Mondal
Calcutta High Court · (1907) 07 CAL CK 0024