High Courts14 Jan 1908
Madhu Sudan Saha Chaudhuri and Others Vs Debendra Nath Sarkar
Calcutta High Court · 66 Ind. Cas. 200
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,872 of 3,203
High Courts13 Jan 1908
Moulvie Abdus Subhan and Others Vs Kurban Ali and Others
Calcutta High Court · (1908) 01 CAL CK 0034
High Courts13 Jan 1908Dismissed
Kabiruddin and others Vs The King Emperor
Calcutta High Court · (1908) 01 CAL CK 0033
High Courts13 Jan 1908
Harish Chandra Mondol Vs Jagabandhu Dutta and another
Calcutta High Court · (1908) 01 CAL CK 0017
High Courts13 Jan 1908
Ajodhya Prosad Singh and Others Vs Ram Golam Singh and Another
Calcutta High Court · 4 Ind. Cas. 529
Bengal Tenancy Act, 1885 — Section 116, 178
High Courts13 Jan 1908Dismissed
Munshi Basiruddin Mullick Vs Sorja Kumar Naik and Others
Calcutta High Court · (1908) 01 CAL CK 0001
High Courts10 Jan 1908
Municipal Corporation of Pabna Vs Jogendra Narain Raikut and Others
Calcutta High Court · 4 Ind. Cas. 332
Land Acquisition Act, 1894 — Section 18, 50
High Courts08 Jan 1908
Panchkouri Ghosh Vs Pran Gopal Mukerjee and Others
Calcutta High Court · 4 Ind. Cas. 70
Limitation Act, 1908 — Section 7
High Courts06 Jan 1908
Moulvi Abdul Kashem, Auction-purchaser Vs Benode Lal Dhone
Calcutta High Court · (1908) 01 CAL CK 0013
High Courts03 Jan 1908
The Indian Publishers, Ld. Vs Samuel Charles Aldrige
Calcutta High Court · (1908) 01 CAL CK 0003
High Courts02 Jan 1908
Chairman, Bansberia Municipality Vs Karunamoy Ganguli
Calcutta High Court · 2 Ind. Cas. 944
Bengal Municipal Act, 1932 — Section 261
High Courts20 Dec 1907
Srimatty Susarmoyee Debi Vs The Corporation of Calcutta
Calcutta High Court · (1907) 12 CAL CK 0017
High Courts20 Dec 1907Dismissed
Rajeshwar Mullick Vs Gopeswar Mullick and another
Calcutta High Court · (1907) 12 CAL CK 0008
High Courts19 Dec 1907
Shahebzadah Mahomed Kazim Shah and Others Vs Robert Savi Hills and Shahebzadah Fatteh Mahomed Shah and Others
Calcutta High Court · (1907) 12 CAL CK 0003
High Courts18 Dec 1907
Kedarnath Mondal Vs Gonesh Chandra Adak
Calcutta High Court · (1907) 12 CAL CK 0010
High Courts17 Dec 1907
Probhat Chandra Chowdhury Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0018
High Courts17 Dec 1907
Goshta Behari Saha and Another Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0012
High Courts16 Dec 1907
Dwarka Nath Manji and Others Vs The Emperor
Calcutta High Court · (1907) 12 CAL CK 0016