High Courts04 May 1908
Dasarathi Mahapatra Vs Raghu Sahu
Calcutta High Court · (1909) ILR (Cal) 158
Penal Code, 1860 (IPC) — Section 141, 147
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,867 of 3,203
High Courts29 Apr 1908
The Administrator-General of Bengal Vs Lalit Mohan Roy
Calcutta High Court · (1908) 04 CAL CK 0019
High Courts29 Apr 1908
Bhagabati Bewa and others Vs Nanda Kumar Chuckerbutty
Calcutta High Court · (1908) 04 CAL CK 0014
High Courts27 Apr 1908
Kedar Nath Dutt Vs Atul Krishna Ghose and others
Calcutta High Court · (1908) 04 CAL CK 0006
High Courts24 Apr 1908
Giribala Dassi Vs Srinath Chandra Singh and others
Calcutta High Court · (1908) 04 CAL CK 0004
High Courts23 Apr 1908
Pundit Lachmi Narayan Vs Sheikh Mazhar Hassan
Calcutta High Court · (1908) 04 CAL CK 0002
High Courts21 Apr 1908
Muluk Patooni Vs Bharat Chandra Das and Others
Calcutta High Court · (1908) 04 CAL CK 0022
High Courts10 Apr 1908Allowed
R. Belchambers, Administrator Pendente Lite to the Estate of Gopal Lal Seal Vs Sarat Chandra Ghose and others
Calcutta High Court · (1908) 04 CAL CK 0016
High Courts10 Apr 1908
Mohendra Nath Misser Vs The Emperor
Calcutta High Court · (1908) 04 CAL CK 0013
High Courts10 Apr 1908
E.F. Sandys Vs Upendra Chandra Sinha Roy
Calcutta High Court · 2 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts09 Apr 1908Dismissed
Askaran Baid and Another Vs Piyar Bux alias PIR Bux and another
Calcutta High Court · (1908) 04 CAL CK 0023
High Courts09 Apr 1908
Ganga Das Sil Vs Ananda Chandra Roy and Others
Calcutta High Court · 2 Ind. Cas. 548
Transfer of Property Act, 1882 — Section 106
High Courts09 Apr 1908
Laliteshwar Singh Vs Maharaja Rameshwar Singh Bahadur and Others
Calcutta High Court · 4 Ind. Cas. 331
High Courts08 Apr 1908
Bejoy Krishna Ghosh Vs Ashutosh Ghosh and Others
Calcutta High Court · 4 Ind. Cas. 519
High Courts08 Apr 1908
Prankrishna Shaini and Others Vs Kunja Behari Das and Others
Calcutta High Court · 4 Ind. Cas. 61
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 22
High Courts08 Apr 1908Dismissed
Girish Chandra Chongdar Vs Satish Chandra Sarkar and Others
Calcutta High Court · (1908) 04 CAL CK 0003
High Courts07 Apr 1908
Chairman of Giridhi Municipality Vs Suresh Chandra Mozumdar
Calcutta High Court · (1908) 04 CAL CK 0020
High Courts07 Apr 1908
Tokhi Sahu Vs Tosi Munda and Others
Calcutta High Court · 3 Ind. Cas. 689
Chotanagpur Tenancy Act, 1908 — Section 123, 164Evidence Act, 1872 — Section 103B
High Courts07 Apr 1908
Raja Ranajit Sinha Bahadur Vs Basanta Kumar Ghosh
Calcutta High Court · 4 Ind. Cas. 81
Evidence Act, 1872 — Section 13