High Courts22 Jun 1908
Narsing Prosad Singh and Others Vs The King Emperor
Calcutta High Court · (1908) 06 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,865 of 3,203
High Courts19 Jun 1908
Surja Prosad Thakur Vs Rajmohan Topedar and Others
Calcutta High Court · 4 Ind. Cas. 92
High Courts19 Jun 1908Dismissed
Brojendra Kissore Ray Chaudhuri Vs M.A. Luffeman
Calcutta High Court · (1908) 06 CAL CK 0017
High Courts19 Jun 1908
Brajendra Kissore Roy Chaudhury Vs L.O. Clarke
Calcutta High Court · (1908) 06 CAL CK 0007
High Courts18 Jun 1908
In Re: Purna Chandra Dutt, an articled Clerk
Calcutta High Court · (1908) 06 CAL CK 0006
High Courts17 Jun 1908Dismissed
Jamadar Singh Vs Serazuddin Ahamad Chowdhury and others
Calcutta High Court · (1908) 06 CAL CK 0039
High Courts17 Jun 1908
Tarakishore Chowdhury Vs Nabin Chandra Karmokar and Others
Calcutta High Court · 30 Ind. Cas. 53
High Courts17 Jun 1908Dismissed
Maharaja Radha Kishore Manikya Bahadur Vs Umed Ali
Calcutta High Court · (1908) 06 CAL CK 0003
High Courts17 Jun 1908
Udit Narain Chowdhury Vs Mathura Pershad Mahata
Calcutta High Court · (1908) 06 CAL CK 0002
High Courts15 Jun 1908
Sarat Chandra Dhal Vs Damodar Manna
Calcutta High Court · (1908) 06 CAL CK 0023
High Courts15 Jun 1908
Dibakar Bisi Vs Chatto Bag
Calcutta High Court · 6 Ind. Cas. 672
Central Provinces Land Revenue Act, 1881 — Section 78, 82, 83
High Courts12 Jun 1908Dismissed
Rahimuddin Sarkar Vs Jagat Kishore Acharya
Calcutta High Court · (1908) 06 CAL CK 0020
High Courts12 Jun 1908Dismissed
Jatindra Narain Acharya chowdhary Vs Moharam Akand and others
Calcutta High Court · (1908) 06 CAL CK 0015
High Courts12 Jun 1908
Hari Das Bairagi Vs Udoy Chandra Das Bairagi and Another
Calcutta High Court · (1908) 06 CAL CK 0001
High Courts11 Jun 1908
Sheikh Mansar Ali Vs Matiullah and others
Calcutta High Court · (1908) 06 CAL CK 0035
High Courts11 Jun 1908
Ramdeo and another Vs Goneshnarain and another
Calcutta High Court · (1908) 06 CAL CK 0018
High Courts10 Jun 1908
Asharam Sadhani and Others Vs Chandi Churn Mukerjee
Calcutta High Court · 2 Ind. Cas. 549
High Courts10 Jun 1908Dismissed
Purkhit Panda Vs Ananda Gaontia
Calcutta High Court · (1908) 06 CAL CK 0004
High Courts05 Jun 1908
Sobha Ram Dass Vs Moheshwar Sarma and Ganga Priya Debya
Calcutta High Court · 4 Ind. Cas. 327