High Courts27 Jul 1908
Prosonna Kumar Bose and Others Vs Sarat Shoshi Ghose and Others
Calcutta High Court · 1 Ind. Cas. 766
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,863 of 3,203
High Courts27 Jul 1908
Hiralal Marwari Vs Chandrabali Haldarin and Others
Calcutta High Court · 1 Ind. Cas. 153
High Courts27 Jul 1908
Prosanno Kumar Bose Vs Sarat Shosi Ghosh and Others
Calcutta High Court · (1908) 07 CAL CK 0002
High Courts27 Jul 1908
Nagendra Kumar Bose and Others Vs Nabin Mandal
Calcutta High Court · 1 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 100, 157
High Courts24 Jul 1908
Shib Chandra Gossain Vs Hriday Chandra Dass
Calcutta High Court · (1908) 07 CAL CK 0019
High Courts24 Jul 1908
Ishwar Chandra Ghoshal Vs The Emperor
Calcutta High Court · (1908) 07 CAL CK 0018
High Courts24 Jul 1908
Abdul Rauf and Another Vs Rahomuddin Bhuia
Calcutta High Court · 4 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Jul 1908
Nagendra Bala Debya Vs Tarapada Acharjee
Calcutta High Court · 4 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Section 108Limitation Act, 1963 — Section 22
High Courts23 Jul 1908
Haradhan Rakshit Vs Girish Chandra Mukerji
Calcutta High Court · 4 Ind. Cas. 326
High Courts22 Jul 1908
Basir Ali and Another Vs Hafiz Nazir Ali and Others
Calcutta High Court · 4 Ind. Cas. 462
Oudh Laws Act, 1876 — Section 5
High Courts20 Jul 1908Allowed
Gopal Chandra Bose Vs Surendra Nath Dutt
Calcutta High Court · (1908) 07 CAL CK 0004
High Courts15 Jul 1908
Ayatunnessa Beebee Vs Karam Ali
Calcutta High Court · (1909) ILR (Cal) 23 : 1 Ind. Cas. 513
High Courts14 Jul 1908
Phanindra Nath Mitra Vs The King-Emperor
Calcutta High Court · 1 Ind. Cas. 469
Criminal Procedure Code, 1898 (CrPC) — Section 208
High Courts14 Jul 1908
Phanindra Nath Mitra Vs Emperor
Calcutta High Court · (1908) ILR (Cal) 48
Criminal Procedure Code, 1898 (CrPC) — Section 208, 215, 347
High Courts14 Jul 1908
Bansi Lal Bhagat and Others Vs Durga Prashad
Calcutta High Court · 2 Ind. Cas. 645
Bengal Tenancy Act, 1885 — Section 167
High Courts13 Jul 1908
Khudiram Bose Vs Emperor
Calcutta High Court · 3 Ind. Cas. 625
Criminal Procedure Code, 1898 (CrPC) — Section 164, 289, 342, 364, 533Penal Code, 1860 (IPC) — Section 302
High Courts09 Jul 1908
Shaharulla Mondal Vs Bangoo Mondal and Others
Calcutta High Court · 2 Ind. Cas. 404
High Courts09 Jul 1908
Ganga Das Sil Vs Ananda Chandra Roy and Others
Calcutta High Court · (1908) 07 CAL CK 0010