High Courts26 Aug 1908
Aminuddin Munshi and Others Vs Ulfutunnissa Bibi and Others
Calcutta High Court · 3 Ind. Cas. 315
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,861 of 3,203
High Courts26 Aug 1908Dismissed
Ramdhari Kuar Vs Kekan Lal Choudhry and Others
Calcutta High Court · (1908) 08 CAL CK 0008
High Courts25 Aug 1908
In Re: Woozatunnessa Bibee
Calcutta High Court · (1909) ILR (Cal) 21 : 1 Ind. Cas. 512
High Courts25 Aug 1908
Abbas Ali Shikdar Vs Karim Bakhsh Shikdar and Others
Calcutta High Court · 4 Ind. Cas. 466
Transfer of Property Act, 1882 — Section 129, 54
High Courts24 Aug 1908
Mohamed Wasil Vs Emperor
Calcutta High Court · 4 Ind. Cas. 578
Penal Code, 1860 (IPC) — Section 177
High Courts24 Aug 1908
Ganoda Sundary Chaudhurani Vs Nalini Ranjan Raha and Others
Calcutta High Court · 1 Ind. Cas. 514
High Courts24 Aug 1908
Ganoda Sundary Chaudhurani Vs Nalini Ranjan Raha
Calcutta High Court · (1909) ILR (Cal) 28
High Courts21 Aug 1908
Sheomall Goenka Vs Corporation of Calcutta
Calcutta High Court · 1 Ind. Cas. 415a
Calcutta Municipal Act, 1923 — Section 449
High Courts20 Aug 1908
Madho Lal Vs Emperor
Calcutta High Court · 4 Ind. Cas. 333
Arms Act, 1959 — Section 19(f)
High Courts20 Aug 1908
Jadu Nath, Dundput, Sripati Sarkar and Others Vs Hari Kar and Others
Calcutta High Court · 1 Ind. Cas. 788
Limitation Act, 1963 — Article 36
High Courts20 Aug 1908
Jadu Nath Dandput Vs Hari Kar
Calcutta High Court · (1909) ILR (Cal) 141
Letters Patent Act, 1865 — Section 15Limitation Act, 1963 — Article 36
High Courts19 Aug 1908
Abhoy Churn Ghose Vs Attarmoni Dassee and Others
Calcutta High Court · 3 Ind. Cas. 415
Limitation Act, 1963 — Article 140Transfer of Property Act, 1882 — Section 51
High Courts14 Aug 1908
Kali Charan Ghosh and Others Vs Arman Bibi and Others
Calcutta High Court · 4 Ind. Cas. 473
High Courts13 Aug 1908
In Re: Jogendra Nath Mukhuti and Others
Calcutta High Court · (1909) ILR (Cal) 271
High Courts13 Aug 1908
Jogendra Nath Mukhuti and Others Vs Corporation of Calcutta
Calcutta High Court · 1 Ind. Cas. 968
Calcutta Municipal Act, 1923 — Section 88
High Courts12 Aug 1908
Leong Mow and Others Vs Tchun Chun
Calcutta High Court · (1908) 08 CAL CK 0003
High Courts11 Aug 1908
G.R. Fox and Another Vs Beni Pershad Koer
Calcutta High Court · 4 Ind. Cas. 556
Limitation Act, 1963 — Article 89, 90
High Courts11 Aug 1908
Kanchan Gorhi Vs Ram Kishun Mundul
Calcutta High Court · (1909) ILR (Cal) 72
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 211
High Courts11 Aug 1908
Kanchan Garhi Vs Ram Kishun Mundul
Calcutta High Court · 1 Ind. Cas. 203
Criminal Procedure Code, 1898 (CrPC) — Section 470