High Courts30 Jun 1911Allowed
Chamaru Sahu and Others Vs Sona Koer
Calcutta High Court · (1911) 06 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,789 of 3,203
High Courts29 Jun 1911
Chaitan Patgosi Mahapatra Vs Kunja Behari Patnaik
Calcutta High Court · (1911) ILR (Cal) 832
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts29 Jun 1911
Motichand and Others Vs Bajrang Sahai and Others
Calcutta High Court · 17 Ind. Cas. 45
Contract Act, 1872 — Section 69
High Courts29 Jun 1911Allowed
Sahabi Bibi Vs Kamaruddin Sarkar
Calcutta High Court · (1911) 06 CAL CK 0003
High Courts28 Jun 1911
Raghubar Dayal Sukul and Others Vs Jadu Nandan Missir and Others
Calcutta High Court · 13 Ind. Cas. 365
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(3), Order 21 Rule 89, Order 21 Rule 91, Order 21 Rule 92, 47
High Courts28 Jun 1911
Begg, Dunlop and Co. Vs Jagannath Marwari
Calcutta High Court · (1912) ILR (Cal) 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 38
High Courts28 Jun 1911Allowed
Raja Padmanand Singh Vs Ramaprosad Malvi and another
Calcutta High Court · (1911) 06 CAL CK 0014
High Courts27 Jun 1911
Kamini Moni Debi Vs Khettra Mohun Ganguli
Calcutta High Court · 13 Ind. Cas. 43
Legal Practitioners Act, 1879 — Section 23, 27, 28
High Courts27 Jun 1911
Guru Das Kundu Chowdhry Vs Kedar Nath Kundu Chowdhry
Calcutta High Court · (1911) ILR (Cal) 889
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Jun 1911
Krishna Proshad Mandal Vs Rabindra Nath Dinda
Calcutta High Court · 13 Ind. Cas. 99
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471
High Courts26 Jun 1911
Lalji Pandey Vs Berhamdeo Pandey
Calcutta High Court · 13 Ind. Cas. 29
Bengal Tenancy Act, 1885 — Section 3(5)
High Courts26 Jun 1911
Nanji Koer Vs Umatul Batul
Calcutta High Court · 13 Ind. Cas. 40
Bengal Tenancy Act, 1885 — Section 157Specific Relief Act, 1877 — Section 42
High Courts25 Jun 1911
Paimullah and Others Vs Emperor
Calcutta High Court · 13 Ind. Cas. 783
Penal Code, 1860 (IPC) — Section 392, 395, 411
High Courts23 Jun 1911
Golap Jan Vs Bholanath Khettry
Calcutta High Court · (1911) ILR (Cal) 880
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts23 Jun 1911
Amodini Dasee Vs Darsan Ghose
Calcutta High Court · (1911) ILR (Cal) 828
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 417
High Courts23 Jun 1911
Amodini Dasee Vs Darson Ghose
Calcutta High Court · 13 Ind. Cas. 776
Criminal Procedure Code, 1898 (CrPC) — Section 253, 369
High Courts21 Jun 1911
Bal Kishan Lal Vs Topeswar Singh and Others
Calcutta High Court · 14 Ind. Cas. 845
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts21 Jun 1911
Peary Lall Daw Vs Banamali Dey and Another
Calcutta High Court · 30 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Jun 1911Dismissed
Raja Promoda Nath Roy Vs Asiruddin Mandal and The Secretary of State For India
Calcutta High Court · (1911) 06 CAL CK 0011
High Courts20 Jun 1911Allowed
Kali Sundari Debya and Others Vs Girija Sankar Sanyal
Calcutta High Court · (1911) 06 CAL CK 0006