High Courts14 Jul 1911Allowed
Nanda Kumar Dey and others Vs Ajodhya Sahu
Calcutta High Court · (1911) 07 CAL CK 0036
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,788 of 3,203
High Courts14 Jul 1911
Nagendra Kumar Nath and Another Vs Hara Chandra Poddar and Others
Calcutta High Court · 13 Ind. Cas. 376
Transfer of Property Act, 1882 — Section 43
High Courts14 Jul 1911Dismissed
Abdul Karim Patwari Vs Abdul Rahaman and Others
Calcutta High Court · (1911) 07 CAL CK 0004
High Courts13 Jul 1911
Raja Ban Behari Kapur Vs Khetterpal Sinha Roy and others
Calcutta High Court · (1911) 07 CAL CK 0010
High Courts12 Jul 1911
Uttam Chand Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 344 : 15 Ind. Cas. 1007
Bengal Excise Act, 1909 — Section 46(a), 56
High Courts12 Jul 1911
Syed Raziuddin Hussain and Others Vs Dr. Taharat Hussain
Calcutta High Court · 13 Ind. Cas. 498
Bengal Estates Partition Act, 1876 — Section 89
High Courts11 Jul 1911Allowed
Raja Jyoti Proshad Singh Dev Vs George Mathew Darby and others
Calcutta High Court · (1911) 07 CAL CK 0031
High Courts11 Jul 1911
Jyoti Prasad Singh Vs Lachipur Coal Co.
Calcutta High Court · (1911) ILR (Cal) 845
High Courts11 Jul 1911
Kader Sundar and Others Vs Emperor
Calcutta High Court · 13 Ind. Cas. 279
Penal Code, 1860 (IPC) — Section 400
High Courts07 Jul 1911
Sri Rang Behary Lal and Others Vs Rancheyya Lal
Calcutta High Court · 13 Ind. Cas. 128
Civil Procedure Code, 1908 (CPC) — Section 112
High Courts07 Jul 1911
Janki Pershad Singh and Others Vs Syed Yahia Hossain and Others
Calcutta High Court · 13 Ind. Cas. 637
Specific Relief Act, 1877 — Section 22, 27
High Courts05 Jul 1911
Azmat Vs Bishun Prakas Narain Singh and Others
Calcutta High Court · 52 Ind. Cas. 650
High Courts05 Jul 1911
Debi Das Marwari Vs The Chairman of Motihari Municipality
Calcutta High Court · 13 Ind. Cas. 183
High Courts04 Jul 1911
Prabhu Narain Singh Vs Sundar Pandey
Calcutta High Court · 16 Ind. Cas. 447
Bengal Tenancy Act, 1885 — Section 10(2)
High Courts04 Jul 1911
Digambar Nanda Vs The Secretary of State for India
Calcutta High Court · 17 Ind. Cas. 917
High Courts04 Jul 1911Dismissed
Srimati Raikishori Dasya Vs Mukunda Lal Dutt
Calcutta High Court · (1911) 07 CAL CK 0005
High Courts03 Jul 1911
Lachmi Prasad Singh Vs Basant Lal
Calcutta High Court · 16 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Section 53