High Courts19 Jun 1911Dismissed
Jalim Singh Srimal Vs Choonee Lall Johurry
Calcutta High Court · (1911) 06 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,790 of 3,203
High Courts19 Jun 1911
Hewa Mal Vs Karunamoy Gupta
Calcutta High Court · 13 Ind. Cas. 542
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts19 Jun 1911Allowed
Basiruddin Vs Faimulla and Another
Calcutta High Court · (1911) 06 CAL CK 0005
High Courts17 Jun 1911
Abdul Ali Fakir and Another Vs Netali Fakir
Calcutta High Court · 44 Ind. Cas. 350
Penal Code, 1860 (IPC) — Section 378
High Courts16 Jun 1911
Sukheswar Phukan Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 789
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 225B
High Courts15 Jun 1911
Matigara Coal Co. Ltd. Vs Shragers Ltd.
Calcutta High Court · 13 Ind. Cas. 429
High Courts15 Jun 1911
Kangali Sardar Vs Bama Charan Bhattacharjee
Calcutta High Court · (1911) ILR (Cal) 786
Criminal Procedure Code, 1898 (CrPC) — Section 439(5)Penal Code, 1860 (IPC) — Section 143, 379
High Courts15 Jun 1911
Abhoy Charan Jalia Vs Dwarka Nath Mahto
Calcutta High Court · (1912) ILR (Cal) 53
Limitation Act, 1877 — Section 26
High Courts15 Jun 1911
Gopal Chunder Shaw Vs Sm. Jadumoney Dassee and others
Calcutta High Court · (1911) 06 CAL CK 0029
High Courts15 Jun 1911
Matigara Coal Co., Ld. Vs Shragers, Ld.
Calcutta High Court · (1911) ILR (Cal) 824
High Courts14 Jun 1911Dismissed
Baisnav Charan Dass Bairagi Vs Kishore Dass Mohanta
Calcutta High Court · (1911) 06 CAL CK 0035
High Courts13 Jun 1911
Sundar Upadhya Vs The President of The Mukhtears Association, Chapra
Calcutta High Court · (1911) 06 CAL CK 0034
High Courts13 Jun 1911Allowed
Madappa Hegde Bin Ganap Hegde and Others Vs Ramkrishna Narayan Bhat and Others
Calcutta High Court · (1911) 06 CAL CK 0010
High Courts12 Jun 1911
Corporation of Calcutta Vs Haji Kassim Ariff Bham
Calcutta High Court · (1911) ILR (Cal) 714
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts12 Jun 1911
Fazl Karim, minor Vs Annada Mohan Ray and others
Calcutta High Court · (1911) 06 CAL CK 0007
High Courts11 Jun 1911Dismissed
Rudra Narain Maity Vs Natabar Jana
Calcutta High Court · (1911) 06 CAL CK 0046
High Courts09 Jun 1911
McInerny Vs The Secretary of State for India
Calcutta High Court · (1911) ILR (Cal) 797
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 80
High Courts09 Jun 1911
McInerny, J.F.H. Vs The Secretary of State for India
Calcutta High Court · 13 Ind. Cas. 370
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 80