High Courts08 Jun 1911
Manindra Nath Mandal and Another Vs Mohanunda Roy and Others
Calcutta High Court · 13 Ind. Cas. 161
Civil Procedure Code, 1908 (CPC) — Section 104
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,791 of 3,203
High Courts05 Jun 1911
Haran Chandra Pal and others Vs Madan Mohan Banikhya and others
Calcutta High Court · (1911) 06 CAL CK 0033
High Courts02 Jun 1911Allowed
Biroo Gorain and others Vs Musstt. Jaimurat Koer
Calcutta High Court · (1911) 06 CAL CK 0031
High Courts02 Jun 1911
Nalini Sundari Gupta and Another Vs Bejoy Kumar Roy Chowdhuty
Calcutta High Court · 30 Ind. Cas. 12
High Courts01 Jun 1911
Maharaja Sir Nripendra Narayan Bhup Bahadur of Cooch Behar Vs Maharaja Manindra Chandra Nundy Bahadur and another
Calcutta High Court · (1911) 06 CAL CK 0015
High Courts01 Jun 1911Allowed
Brijalall Singh alias Deyaram Prosad Singh Vs Chowdhury Mahadeo Prosad and others
Calcutta High Court · (1911) 06 CAL CK 0009
High Courts30 May 1911
Chalho Singh Vs Jharo Singh
Calcutta High Court · (1912) ILR (Cal) 995
Bengal Cess Act, 1880 — Section 95
High Courts30 May 1911
Chalho Singh and Others Vs Jharo Singh and Others
Calcutta High Court · 18 Ind. Cas. 61
Evidence Act, 1872 — Section 21, 74
High Courts29 May 1911Dismissed
Lukhi Narain Serowji and Others Vs Sri Ram Chandra Bhuiya and others
Calcutta High Court · (1911) 05 CAL CK 0017
High Courts26 May 1911
Kamini Mohan Das Gupta Vs Harendra Kumar Sarkar
Calcutta High Court · (1911) ILR (Cal) 876 : 13 Ind. Cas. 782
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts24 May 1911
Giri Narain Chatterji Vs Modhu Sudan Mukerji
Calcutta High Court · 18 Ind. Cas. 751
Bengal Tenancy Act, 1885 — Section 157
High Courts24 May 1911
Debendra Nath Sarkar Vs Bindhubala Dasi and Others
Calcutta High Court · 13 Ind. Cas. 125
Specific Relief Act, 1877 — Section 9
High Courts24 May 1911
Syed Mahomed Zahur-ul-haq Vs Shah Nazarul Haq and Others
Calcutta High Court · 14 Ind. Cas. 31
Contract Act, 1872 — Section 23
High Courts24 May 1911
Rudolf Stallmann Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 547
Criminal Procedure Code, 1898 (CrPC) — Section 491Extradition Act, 1903 — Section 15
High Courts23 May 1911
Barkal Parida Vs Jogendra Nath Sen
Calcutta High Court · (1911) 05 CAL CK 0025
High Courts17 May 1911Dismissed
Abdullah Vs Kunj Behari Lal and others
Calcutta High Court · (1911) 05 CAL CK 0015
High Courts17 May 1911
Bijoy Krishna Karmakar Vs Ranjit Lal Karmakar
Calcutta High Court · (1911) ILR (Cal) 694
High Courts16 May 1911Dismissed
Khitish Chandra Acharya Chowdhury and others Vs Osmond Beeby
Calcutta High Court · (1911) 05 CAL CK 0019