High Courts12 May 1911
Gouri Dutt Vs Amar Chand and Others
Calcutta High Court · 13 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Section 102
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,792 of 3,203
High Courts11 May 1911Dismissed
Janaki Nath Ray Chowdhury and Others Vs Promotha Nath Roy Chowdhury and Another
Calcutta High Court · (1911) 05 CAL CK 0016
High Courts10 May 1911
Surendra Narayan Adhicary Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 522 : 16 Ind. Cas. 327
Criminal Procedure Code, 1898 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 124A
High Courts09 May 1911
Shashi Bhushan Beed Vs Jotindra Nath Roy Chowdhry
Calcutta High Court · (1911) ILR (Cal) 681
High Courts09 May 1911Dismissed
Choudhry Kirtibash Das and others Vs Umesh Chandra Dutt and others
Calcutta High Court · (1911) 05 CAL CK 0002
High Courts08 May 1911
Weston Vs Editor, Printer and Publisher of The Bengalee and Editor, Printer and Publisher of The Amrita Bazar Patrika
Calcutta High Court · (1911) 05 CAL CK 0003
High Courts04 May 1911
Taran Chandra Ghose Vs Ganendra Nath Roy and others
Calcutta High Court · (1911) 05 CAL CK 0007
High Courts03 May 1911Dismissed
Kali Kumar Das Vs Gopi Krishna Ray
Calcutta High Court · (1911) 05 CAL CK 0027
High Courts03 May 1911
Narsing Narain Vs Shiekh Jahi Mistry
Calcutta High Court · 13 Ind. Cas. 414
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts02 May 1911
The Administrator-General of Bengal Vs Bhagwan Chandra Ray Chaudry and others
Calcutta High Court · (1911) 05 CAL CK 0030
High Courts02 May 1911
In re The Emperor on the prosecution of Beni Madhab Banerjee
Calcutta High Court · (1911) 05 CAL CK 0018
High Courts28 Apr 1911
Paresh Nath Mallick Vs Hari Charan Dey
Calcutta High Court · (1911) ILR (Cal) 622
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Apr 1911Dismissed
Musstt. Janhabi and others Vs Bulbhadra Suar and others
Calcutta High Court · (1911) 04 CAL CK 0004
High Courts26 Apr 1911Dismissed
Suduman Jamadar and Others Vs Behari Mahton and Another and Gopal Mahton and Another
Calcutta High Court · (1911) 04 CAL CK 0003
High Courts25 Apr 1911
Pajiruddin and Others Vs The Secretary of State for India
Calcutta High Court · 17 Ind. Cas. 919
Court Fees Act, 1870 — Article 17
High Courts25 Apr 1911
Barada Prasanno Roy Chowdhury Vs Corporation of Calcutta
Calcutta High Court · (1911) 04 CAL CK 0008