High Courts07 Aug 1911
Jog Narain Singh and Others Vs Badri Das and Others
Calcutta High Court · 13 Ind. Cas. 144
Bengal Tenancy Act, 1885 — Section 159Contract Act, 1872 — Section 69, 70
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,786 of 3,203
High Courts07 Aug 1911
Pulin Behari Das and 34 others Vs King-Emperor
Calcutta High Court · (1911) 08 CAL CK 0016
High Courts07 Aug 1911Dismissed
In Re: Indian Companies Act VI of 1882 and Indian Trading and Engineering Co., LD.
Calcutta High Court · (1911) 08 CAL CK 0002
High Courts03 Aug 1911
Tripendeswar Mitter Vs Corporation of Calcutta
Calcutta High Court · (1912) ILR (Cal) 84
High Courts03 Aug 1911
Raghunandan Prosad Singh and Others Vs Ram Narain Singh and Others
Calcutta High Court · 13 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 209, 211, 465
High Courts03 Aug 1911
Dr. H.P. Sandyal Vs Kunjeswar Misra
Calcutta High Court · 13 Ind. Cas. 781
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts03 Aug 1911Dismissed
Bidhu Sekhar Bandapadhaya Vs Sudhury Mahatabuddin and Another
Calcutta High Court · (1911) 08 CAL CK 0004
High Courts02 Aug 1911
Jang Bahadur Lal Vs Emperor
Calcutta High Court · 13 Ind. Cas. 398
Penal Code, 1860 (IPC) — Section 467, 471
High Courts02 Aug 1911Dismissed
Purno Chandra Ghosh Vs Hurish Chandra Ghosh
Calcutta High Court · (1911) 08 CAL CK 0008
High Courts28 Jul 1911Allowed
Bishun Singh Vs A.W.N. Wyatt
Calcutta High Court · (1911) 07 CAL CK 0008
High Courts27 Jul 1911
Mohamaya Prosad Singh and Others Vs Ram Khelawan Singh Thakur and Others
Calcutta High Court · 15 Ind. Cas. 911
Limitation Act, 1963 — Article 115Transfer of Property Act, 1882 — Section 90
High Courts27 Jul 1911
Askar Mian and Others Vs Sasedali Bara Bhuyian and Others
Calcutta High Court · 31 Ind. Cas. 424
High Courts27 Jul 1911
Dwarka Nath Roy Vs Sarat Chandra Singh Roy
Calcutta High Court · (1912) ILR (Cal) 319
High Courts26 Jul 1911
Mathura Prosad Vs Rukmini Koer
Calcutta High Court · 13 Ind. Cas. 148
Succession Certificate Act, 1889 — Section 4, 6
High Courts25 Jul 1911
Narayan Lal Gupta and Others Vs Chulhan Lal Gupta
Calcutta High Court · 14 Ind. Cas. 677
High Courts25 Jul 1911
Nagendra Chandra Banerjee Vs Harendra Nath Mukherjee
Calcutta High Court · (1911) 07 CAL CK 0012
High Courts25 Jul 1911
Paimullah and others Vs The King-Emperor
Calcutta High Court · (1911) 07 CAL CK 0011
High Courts24 Jul 1911Dismissed
Gopini Debi and Another Vs Ram Taran Tewary and Others
Calcutta High Court · (1911) 07 CAL CK 0033