High Courts30 Aug 1911
Subhadra Koer and Others Vs Dhajadhari Goswami
Calcutta High Court · 14 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Guardians and Wards Act, 1890 — Section 12(1), 25(1), 43(4), 45(1)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,784 of 3,203
High Courts30 Aug 1911
Subhadra Koer and Others Vs Dhajadhari Gossain and Others
Calcutta High Court · 13 Ind. Cas. 898
High Courts30 Aug 1911Allowed
Sahadra Koer and Others Vs Ramadin Chowdry and Another
Calcutta High Court · (1911) 08 CAL CK 0017
High Courts29 Aug 1911
Deb Narain Dutt Vs Chairman of the Baruipur Municipalty
Calcutta High Court · (1912) ILR (Cal) 141
Bengal Municipal Act, 1932 — Section 85
High Courts29 Aug 1911
Koilash Chandra Santra and Others Vs Gajendra Nath Misra and Others
Calcutta High Court · 13 Ind. Cas. 407
High Courts29 Aug 1911
Imrit Chamar Vs Sridhar Panday and Others
Calcutta High Court · 13 Ind. Cas. 120
Evidence Act, 1872 — Section 130, 90
High Courts28 Aug 1911
Lal Mohan Thakur and Another Vs Nanda Lal and Others
Calcutta High Court · 14 Ind. Cas. 461
Estates Partition Act, 1897 — Section 5
High Courts28 Aug 1911
Midnapore Zemindari Company Ld. Vs Naresh Narain Roy
Calcutta High Court · (1912) ILR (Cal) 220
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2), Order 21 Rule 102, 2(11)
High Courts28 Aug 1911
Langat Singh Vs Janki Koer
Calcutta High Court · (1912) ILR (Cal) 265
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Aug 1911
Pran Singh and Others Vs Janardan Singh and Others
Calcutta High Court · 13 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts26 Aug 1911
Gokul Krishna Das and Others Vs Shashi Mukhi Dasi
Calcutta High Court · 13 Ind. Cas. 23
Contract Act, 1872 — Section 253(10)
High Courts25 Aug 1911
Afazuddi Khan Vs Prasanna Gain and Others
Calcutta High Court · 14 Ind. Cas. 991
Bengal Tenancy Act, 1885 — Section 59
High Courts25 Aug 1911
Afazuddi Khan Vs Prasanna Gain
Calcutta High Court · (1912) ILR (Cal) 138
Bengal Tenancy Act, 1885 — Section 159
High Courts25 Aug 1911
Chowdhury Mohadeo Pershad Vs Sheikh Pachkari and Another
Calcutta High Court · 13 Ind. Cas. 941
Bengal Tenancy Act, 1885 — Section 25(b)
High Courts24 Aug 1911Dismissed
Matabbar Mollah Vs Sasi Bhusan Ghatak and others
Calcutta High Court · (1911) 08 CAL CK 0039
High Courts24 Aug 1911
Upendra Nath Ghosh and Another Vs The Chairman of the Calcutta Corporation
Calcutta High Court · 13 Ind. Cas. 332
Evidence Act, 1872 — Section 13
High Courts24 Aug 1911
Patringa Koer Vs Madhava Nand Ram and Another
Calcutta High Court · (1911) 08 CAL CK 0019
High Courts24 Aug 1911
Maharaja Rameswar Singh Vs Tirpit Singh
Calcutta High Court · 13 Ind. Cas. 140
High Courts24 Aug 1911
In Re: Munshi Rudra Prosad Muktear
Calcutta High Court · 13 Ind. Cas. 397
Legal Practitioners Act, 1879 — Section 13, 33