High Courts09 Nov 1911
Tunoo Mia Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 348 : 13 Ind. Cas. 925
Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 193
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,783 of 3,203
High Courts07 Sept 1911
Mahammad Mehdi Hassan Khan Vs Sheoshankar Pershad Singh
Calcutta High Court · (1912) ILR (Cal) 353
Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts06 Sept 1911
Mehi Singh Vs Mangal Khandu
Calcutta High Court · (1912) ILR (Cal) 157
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts05 Sept 1911
Kartick Chandra Ghose Vs Ashutosh Dhara
Calcutta High Court · (1912) ILR (Cal) 298
High Courts05 Sept 1911
East Indian Railway Company Vs Sispal Lal
Calcutta High Court · (1912) ILR (Cal) 311
High Courts05 Sept 1911
Raghunandan Ramanuja Das Vs Bibhuti Bhushan Mukerjee
Calcutta High Court · (1912) ILR (Cal) 304
Religious Endowments Act, 1863 — Section 10, 7, 8
High Courts05 Sept 1911
Lalit Mohan Ghosh Vs Gopali Chuck Coal Company Ld.
Calcutta High Court · (1912) ILR (Cal) 284
Registration Act, 1908 — Section 17(d)
High Courts05 Sept 1911
Abdul Karim Abu Ahmed Khan Ghaznavi and Another Vs Abdus Sobhan Choudhury and Others
Calcutta High Court · 13 Ind. Cas. 243
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Sept 1911
Abdul Karim Abu Ahmed Khan Vs Abdus Sobhan Chowdhry
Calcutta High Court · (1912) ILR (Cal) 146
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Sept 1911
Emperor Vs Abbas
Calcutta High Court · (1912) ILR (Cal) 150
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts05 Sept 1911
Raj Kumari Debi Vs Barkatulla Mandal
Calcutta High Court · (1912) ILR (Cal) 278
Bengal Tenancy Act, 1885 — Section 48, 49(b)
High Courts05 Sept 1911Dismissed
Mohamed Abdul Hossain Vs Sarifan
Calcutta High Court · (1911) 09 CAL CK 0001
High Courts04 Sept 1911
Moharani Janki Koeri Vs Basdeo Ojha and Another
Calcutta High Court · 13 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Section 13Public Demands Recovery Act — Section 32(11)
High Courts01 Sept 1911
Lakhi Chowdhuri and Others Vs Akloo Jha and Others
Calcutta High Court · 13 Ind. Cas. 123
Estates Partition Act, 1897 — Section 119, 25
High Courts31 Aug 1911
Dharma Das Mandol Vs Gosta Behary Mandol and others
Calcutta High Court · (1911) 08 CAL CK 0042
High Courts30 Aug 1911Dismissed
Kalanand Singh and another Vs Gunput Singh
Calcutta High Court · (1911) 08 CAL CK 0054
High Courts30 Aug 1911
Moharaja Ram Narain Singh Vs Odindra Nath Mookerjee and Others
Calcutta High Court · 13 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Section 75Limitation Act, 1963 — Article 116