High Courts06 Dec 1911
Gora Mian Vs Abdul Majid
Calcutta High Court · (1912) ILR (Cal) 403
Criminal Procedure Code, 1898 (CrPC) — Section 100, 96
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,781 of 3,203
High Courts06 Dec 1911
Gurameah and Others Vs Emperor
Calcutta High Court · 13 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 100, 98
High Courts06 Dec 1911
N.C. Sircar and Sons Vs The Baraboni Coal Concern Ld.
Calcutta High Court · 13 Ind. Cas. 868
Specific Relief Act, 1877 — Section 21, 57, 58
High Courts05 Dec 1911
Shukuruddin Chowdhury Vs Rani Hemangini Debi and Others
Calcutta High Court · 13 Ind. Cas. 192
High Courts05 Dec 1911
Krishna Das Roy Vs Land Acquisition Collector of Pabna
Calcutta High Court · 13 Ind. Cas. 470
Land Acquisition Act, 1894 — Section 10, 3(6), 49
High Courts05 Dec 1911
Dibakar Nag Vs Mrittunjoy Bhattacharya
Calcutta High Court · 13 Ind. Cas. 495
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Dec 1911
Ashutosh Chatterjee Vs Sudhinadra Chandra Moulik and Others
Calcutta High Court · 13 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Dec 1911
Rashmohini Dasi, Executrix to the Estate of Late Tara Chand Biswas Vs Debendra Nath Singha Roy
Calcutta High Court · 13 Ind. Cas. 604
High Courts01 Dec 1911Allowed
Digbijoy Roy and others Vs Shaikh Ata Rahman and others
Calcutta High Court · (1911) 12 CAL CK 0008
High Courts01 Dec 1911
Beni Madhab Roy Vs Bisseswar Bharati
Calcutta High Court · 15 Ind. Cas. 436
Bengal Tenancy Act, 1885 — Section 153, 174
High Courts30 Nov 1911
Menajuddi Biswas Vs Toam Mandal and Others
Calcutta High Court · 15 Ind. Cas. 176
High Courts30 Nov 1911
Bipin Bihari Das Bairagi Vs Atul Krishna Das Bairagi and Another
Calcutta High Court · 15 Ind. Cas. 328a
High Courts29 Nov 1911
Raja Raghubir Sahi Vs Maharajah Sri Protap Udoy Nath Sahi Deo
Calcutta High Court · 13 Ind. Cas. 193
Bengal Tenancy Act, 1885 — Section 108Chotanagpur Tenancy Act, 1908 — Section 87Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Nov 1911
Raghubar Sahi Vs Protap Udoy Nath Sahi Deo
Calcutta High Court · (1912) ILR (Cal) 241
Chotanagpur Tenancy Act, 1908 — Section 87Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Nov 1911
Jagar Nath Prosad Singh Vs Ramavatar Singh
Calcutta High Court · 14 Ind. Cas. 39
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7, 104(2)
High Courts29 Nov 1911
Ram Pal Singh Vs Nandlal Marwari
Calcutta High Court · 13 Ind. Cas. 603
Limitation Act, 1963 — Section 19
High Courts29 Nov 1911
Florence Amelia Thompson Vs George S. Thompson George S. Thompson Vs Florence Amelia Thompson and Another
Calcutta High Court · (1912) ILR (Cal) 395
High Courts29 Nov 1911
Ujal Singh Vs Debya Singh Sardar and The Secretary of State for India in Council
Calcutta High Court · 13 Ind. Cas. 184
Central Provinces Land Revenue Act, 1881 — Section 83