High Courts22 Dec 1911
Beni Madho Singh Vs Pran Singh and Others
Calcutta High Court · 14 Ind. Cas. 456
Civil Procedure Code, 1908 (CPC) — Section 141, 144, 151
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,780 of 3,203
High Courts21 Dec 1911
Hari Narayan Chatterjee Vs Iswar Chandra Chatterjee
Calcutta High Court · 13 Ind. Cas. 457
Contract Act, 1872 — Section 69, 70
High Courts20 Dec 1911
Rahimjan Bibi and on her death, Osman Taluqdar and Others Vs Imanjan Bibi
Calcutta High Court · 15 Ind. Cas. 698
Transfer of Property Act, 1882 — Section 129, 54
High Courts20 Dec 1911
Ganapat Marwari Vs Balmakund Behara and Another
Calcutta High Court · 13 Ind. Cas. 206
High Courts19 Dec 1911
Madan Mohan Jiu Thakur by his Shebait Benode Behary Patnaik and Others Vs Manmatha Nath Bose
Calcutta High Court · 13 Ind. Cas. 425
High Courts19 Dec 1911
Raja Sir Sourindra Mohan Tagore and Others Vs Rahim Bakhsh and Others
Calcutta High Court · 15 Ind. Cas. 497
Bengal Tenancy Act, 1885 — Section 23, 25(a), 76
High Courts19 Dec 1911Dismissed
Lalan Mallik and Others Vs Emperor
Calcutta High Court · (1911) 12 CAL CK 0026
High Courts19 Dec 1911
Erfan Mandal Vs Samiruddin Mandal and Others
Calcutta High Court · 15 Ind. Cas. 552
Specific Relief Act, 1877 — Section 42
High Courts19 Dec 1911
Jnan Chandra Nag Das and Others Vs Lochh Mohan Basak and Others
Calcutta High Court · 13 Ind. Cas. 541
Specific Relief Act, 1877 — Section 9
High Courts18 Dec 1911
Ensar Ali and Others Vs Yakub Ali
Calcutta High Court · 13 Ind. Cas. 311
Bengal Tenancy Act, 1885 — Section 106
High Courts18 Dec 1911
Ramjas Agarwalla Vs India General Navigation and Ry. Co. Ld.
Calcutta High Court · 14 Ind. Cas. 627
Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts18 Dec 1911
Rajendra Narain Saha Vs Ashutosh Sanyal and Others Ashutosh Sanyal and Others Vs Rajendra Narain Saha
Calcutta High Court · 13 Ind. Cas. 194
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Dec 1911
Gangadhar Das and Others Vs Bhikari Charan Das and Others
Calcutta High Court · 13 Ind. Cas. 403
High Courts14 Dec 1911Dismissed
Ramdeo Prosad Singh Vs Gopi Koeri and Others
Calcutta High Court · (1911) 12 CAL CK 0001
High Courts13 Dec 1911
Sham Lal Chatterjee Vs Hazari Mal Babu
Calcutta High Court · 13 Ind. Cas. 326
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts13 Dec 1911
Abdul Gani and Others Vs Azizul Haq
Calcutta High Court · 14 Ind. Cas. 641
Penal Code, 1860 (IPC) — Section 494
High Courts13 Dec 1911
Jotindra Mohan Ghosh Vs Kedar Nath Ghosh
Calcutta High Court · 13 Ind. Cas. 289
Bengal Tenancy Act, 1885 — Section 182
High Courts13 Dec 1911
Abdul Ghani Vs Azizul Huq
Calcutta High Court · (1912) ILR (Cal) 409
Penal Code, 1860 (IPC) — Section 109, 494
High Courts13 Dec 1911
Lazarannessa Bibi Vs Mahomed Jaffar Lashkar
Calcutta High Court · 13 Ind. Cas. 336
Transfer of Property Act, 1882 — Section 67, 68
High Courts13 Dec 1911
Dwarka Nath Misser Vs Pralhad Ram Tewari
Calcutta High Court · 13 Ind. Cas. 201
Bengal General Clauses Act, 1899 — Section 9Chota Nagpur Tenancy (Amendment) Act, 1903 — Section 34, 35