High Courts29 Nov 1911
Somaruddi Mollah and Another Vs The Port Canning and Land Improvemnet Co. Ltd.
Calcutta High Court · 13 Ind. Cas. 481
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,782 of 3,203
High Courts29 Nov 1911
Thompson, Florence Amelia Vs Thompson, George S.
Calcutta High Court · 15 Ind. Cas. 886
High Courts28 Nov 1911
Narsing Narain Singh Vs Ajodhya Prosad Singh and Another
Calcutta High Court · 13 Ind. Cas. 118
Civil Procedure Code, 1882 — Section 525
High Courts28 Nov 1911
Hari Mohan Dalal Vs Lachmichand
Calcutta High Court · 18 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115
High Courts28 Nov 1911
Rani Brindarani Choudhrani Vs Annoda Mohan Ray Choudry
Calcutta High Court · 13 Ind. Cas. 328
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts27 Nov 1911
D. Weston and Others Vs Peary Mohan Das
Calcutta High Court · 13 Ind. Cas. 335
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts27 Nov 1911Dismissed
Srimati Rajabala Dasi Vs Shyama Charan Banerjee and Others
Calcutta High Court · (1911) 11 CAL CK 0022
High Courts24 Nov 1911
Dukhimoni Dasi Vs Tulsi Charan
Calcutta High Court · 13 Ind. Cas. 512
Evidence Act, 1872 — Section 116
High Courts23 Nov 1911
A.T. Bhuttacharya and Co. Vs Cawnpore Woolen Mills Co. Ld.
Calcutta High Court · 13 Ind. Cas. 943
High Courts23 Nov 1911
Lala Chet Narain Sahi Vs Rampal Manjhi and Another
Calcutta High Court · 15 Ind. Cas. 554
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 13
High Courts22 Nov 1911
Syed Shah Hamid Hussain Vs Chairman of Patna Municipality
Calcutta High Court · 15 Ind. Cas. 548
Bengal Municipal Act, 1932 — Section 101, 103, 110, 6(3)
High Courts22 Nov 1911
Hasun Molla Vs Tasiruddin
Calcutta High Court · (1912) ILR (Cal) 393 : 15 Ind. Cas. 925
Land Acquisition Act, 1894 — Section 51
High Courts22 Nov 1911
Rati Jha Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 463 : 14 Ind. Cas. 201
Penal Code, 1860 (IPC) — Section 471
High Courts21 Nov 1911Allowed
Shyama Charan Majumdar and Others Vs Emperor
Calcutta High Court · (1911) 11 CAL CK 0018
High Courts21 Nov 1911
Sajjad Hossain and Others Vs Ram Lal Shahu
Calcutta High Court · 15 Ind. Cas. 159
High Courts17 Nov 1911
Kherode Chandra Roy Chowdhury Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 377
Penal Code, 1860 (IPC) — Section 292
High Courts17 Nov 1911
Khirode Chunder Roy Chowfhury Vs Emperor
Calcutta High Court · 13 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 292
High Courts13 Nov 1911
Ambar Ali Vs Anjab Ali
Calcutta High Court · (1912) ILR (Cal) 238
Criminal Procedure Code, 1898 (CrPC) — Section 437, 440
High Courts13 Nov 1911
Ambar Ali and Others Vs Anjab Ali
Calcutta High Court · 14 Ind. Cas. 768
Criminal Procedure Code, 1898 (CrPC) — Section 437