High Courts11 Jan 1912
Sarat Chandra Ghose Vs Shyam Chand Singh Roy
Calcutta High Court · (1912) ILR (Cal) 663
Bengal Tenancy Act, 1885 — Section 29Registration Act, 1908 — Section 17(d)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,779 of 3,203
High Courts11 Jan 1912
Anath Nath Dey Vs Mohendra Nath Srimoni
Calcutta High Court · 15 Ind. Cas. 488a
Penal Code, 1860 (IPC) — Section 500
High Courts10 Jan 1912
Ganesh Prosad Bhagat Vs Sakhina Bibi
Calcutta High Court · 14 Ind. Cas. 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts09 Jan 1912
Rani Shashibala Debi Vs Rani Sarat Kamini Debi and Others
Calcutta High Court · 14 Ind. Cas. 49
High Courts09 Jan 1912
Mohendra Narain Singh Vs Ajodhya Prosad Singh
Calcutta High Court · 15 Ind. Cas. 284
Evidence Act, 1872 — Section 21Bengal Cess Act, 1880 — Section 95
High Courts09 Jan 1912
Sadhan Sardar and Another Vs Lakan Mandal and Others
Calcutta High Court · 15 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 85(2)
High Courts09 Jan 1912
Sewdeo Narain Singh Vs Ajodhya Prosad Singh
Calcutta High Court · (1912) ILR (Cal) 1005
Bengal Cess Act, 1880 — Section 95Evidence Act, 1872 — Section 21
High Courts04 Jan 1912
Birendra Kishore Manikya Vs Akram Ali
Calcutta High Court · (1912) ILR (Cal) 439
High Courts04 Jan 1912
Maharajah Birendra Kishore Manikya Bahadur Vs Roshan Khan and Another
Calcutta High Court · 13 Ind. Cas. 518
High Courts04 Jan 1912
Birendra Kishore Manikya Vs Roshan Ali
Calcutta High Court · (1912) ILR (Cal) 453
High Courts04 Jan 1912
Kutbullah Sarkar Vs Durga Charan Rudra
Calcutta High Court · 13 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 173A
High Courts04 Jan 1912
Harbans Sahai and Others Vs Emperor
Calcutta High Court · 15 Ind. Cas. 77
Evidence Act, 1872 — Section 123, 125
High Courts04 Jan 1912
Maharajah Birendra Kishore Mankya Bahadur Vs Dilwar Ali and Others
Calcutta High Court · 13 Ind. Cas. 517
High Courts04 Jan 1912
Asalat Khan and Others Vs Maharaja Birendra Kishore Manikya Bahadur
Calcutta High Court · 13 Ind. Cas. 519
High Courts02 Jan 1912
Misri Sahu Vs Vishu Nath Sahu
Calcutta High Court · 52 Ind. Cas. 985
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Dec 1911
Munshi Rajbans Sahay Vs Soorja Lal and Others
Calcutta High Court · 15 Ind. Cas. 519
Civil Procedure Code, 1908 (CPC) — Section 104(1)(c)
High Courts22 Dec 1911
Tulsi Singh and Others Vs Thakur Dayal Singh and Another
Calcutta High Court · 15 Ind. Cas. 718
High Courts22 Dec 1911Dismissed
Munshi Rajbuns Sahay Vs Soorjee Lal And Others
Calcutta High Court · (1911) 12 CAL CK 0027
High Courts22 Dec 1911
Bhut Nath Pal Mistry Vs Chandra Benode Pal Chowdhury and Others
Calcutta High Court · 16 Ind. Cas. 443
Limitation Act, 1963 — Article 42