High Courts19 Jan 1912
Ramgopal Jhoonjhoonwalla Vs Joharmall Khemka
Calcutta High Court · (1912) ILR (Cal) 473 : 15 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,778 of 3,203
High Courts19 Jan 1912
Suraj Mull Nagar Mull Vs The East Indian Ry. Co.
Calcutta High Court · (1912) 01 CAL CK 0007
High Courts19 Jan 1912
Bengal Nagpur Railway C. Ld. Vs Ram Protap Ghaneswam Das
Calcutta High Court · 13 Ind. Cas. 529
Railways Act, 1890 — Section 47
High Courts18 Jan 1912
Ambika Prosad Singh Vs Gur Sahai Singh and Another
Calcutta High Court · 13 Ind. Cas. 1000
High Courts18 Jan 1912
Ambica Prasad Singh Vs Gur Sahay Singh
Calcutta High Court · (1912) ILR (Cal) 560
Penal Code, 1860 (IPC) — Section 188
High Courts18 Jan 1912
Baisnab Charan Majhi Vs Gatinath Munshi
Calcutta High Court · (1912) ILR (Cal) 469
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
High Courts17 Jan 1912
Nrisingha Deb Chatterjee and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 1008
High Courts17 Jan 1912
Narain Chandra Mukerjee Vs Mohendra Nath Mukerjee and Others
Calcutta High Court · 14 Ind. Cas. 820
High Courts17 Jan 1912
Prankhang and Others Vs Emperor
Calcutta High Court · 17 Ind. Cas. 76
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437Penal Code, 1860 (IPC) — Section 97, 99
High Courts15 Jan 1912
Satish Chandra Sarkar Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 456 : 13 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts15 Jan 1912
Lala Mehdi Lal Vs W.M. Grant and Another
Calcutta High Court · 13 Ind. Cas. 636
Bengal Tenancy Act, 1885 — Section 106, 22(3)
High Courts15 Jan 1912
In Re: Harold Tucker
Calcutta High Court · 15 Ind. Cas. 398
Christian Marriage Act, 1872 — Section 41
High Courts12 Jan 1912
Parbatty Debya Vs Mathura Nath Banerjee and Others
Calcutta High Court · 15 Ind. Cas. 453
Bengal Tenancy Act, 1885 — Section 30Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Jan 1912
Sarjug Prosad Narain Singh Vs Ajodhya Rai and Others
Calcutta High Court · 15 Ind. Cas. 863
Bengal Tenancy Act, 1885 — Section 106
High Courts12 Jan 1912
Sharashi Mohan Roy Vs Ramesh Charan Roy
Calcutta High Court · 13 Ind. Cas. 451
Bengal Tenancy Act, 1885 — Section 60
High Courts11 Jan 1912
Lala Jatadhari Lal Vs Shah Shamsul Bari
Calcutta High Court · 14 Ind. Cas. 713
High Courts11 Jan 1912
Sarat Chandra Ghose and Others Vs Sham Chand Singh Roy
Calcutta High Court · 14 Ind. Cas. 701
Bengal Tenancy Act, 1885 — Section 29Registration Act, 1908 — Section 17