High Courts06 Feb 1912
Arjun Ram Pal Vs Rohima Banu and Others
Calcutta High Court · 14 Ind. Cas. 128
Limitation Act, 1963 — Section 21(2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,777 of 3,203
High Courts05 Feb 1912
Nepal Chandra Roy Chowdhury Vs Niroda Sundari Ghose
Calcutta High Court · (1912) ILR (Cal) 506
General Clauses Act, 1897 — Section 6
High Courts05 Feb 1912
Nepal Chandra Roy Chowdhury and Another Vs Niroda Sundari Ghose
Calcutta High Court · 15 Ind. Cas. 551
General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Article 164
High Courts02 Feb 1912
Rajani Kanta Sarkar and Others Vs Makhan Lal Goswami
Calcutta High Court · 15 Ind. Cas. 542
High Courts02 Feb 1912
Temwa Uraon Vs Ram Uraon and Others
Calcutta High Court · 14 Ind. Cas. 54
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 37(6)
High Courts31 Jan 1912
Prahlad Chandra Ghose Vs Behari Lal Mookerjee and Another
Calcutta High Court · 13 Ind. Cas. 686
High Courts31 Jan 1912
Chandra Kumar Dhar Vs Ram Din Poodar and Another
Calcutta High Court · 13 Ind. Cas. 702
Limitation Act, 1877 — Section 19
High Courts31 Jan 1912
Preonath Roy Vs Nibaran Chandra Sarkar
Calcutta High Court · 15 Ind. Cas. 870
Provincial Insolvency Act, 1920 — Section 15
High Courts29 Jan 1912
Satya Sri Ghoshal and Others Vs Kartik Chandra Das and Others
Calcutta High Court · 13 Ind. Cas. 596
High Courts29 Jan 1912
Baij Nath Mistry and Others Vs Raja Jang Bahadur
Calcutta High Court · 13 Ind. Cas. 657
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jan 1912
Chag Mull and Another Vs Jai Narain and Another
Calcutta High Court · 13 Ind. Cas. 605
Provincial Insolvency Act, 1920 — Section 37
High Courts29 Jan 1912
Ram Ratan Purohit Vs Sikdar Ali and Others
Calcutta High Court · 14 Ind. Cas. 10
Bengal Revenue Sales Act, 1859 — Section 28
High Courts29 Jan 1912
Karim Khan Vs Salamuddi and Another and Jelakha Bibi
Calcutta High Court · 13 Ind. Cas. 594
Guardians and Wards Act, 1890 — Section 29, 30
High Courts23 Jan 1912
Emperor Vs Salimullah
Calcutta High Court · (1912) ILR (Cal) 487
Penal Code, 1860 (IPC) — Section 304
High Courts23 Jan 1912
Emperor Vs Salimulla
Calcutta High Court · 14 Ind. Cas. 598
Penal Code, 1860 (IPC) — Section 4
High Courts22 Jan 1912
Nalini Behari Roy Vs Fulmani Dasi and Another
Calcutta High Court · 13 Ind. Cas. 487
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts22 Jan 1912
Annada Prosad Chakravarti and Another Vs Sham Sundar Adhikari and Others
Calcutta High Court · 13 Ind. Cas. 688
High Courts22 Jan 1912
Alia Rai and Others Vs Jhingur Tewari
Calcutta High Court · 13 Ind. Cas. 844
Criminal Procedure Code, 1898 (CrPC) — Section 293
High Courts19 Jan 1912
Janki Das and Others Vs The Bengal Nagpur Railway Company
Calcutta High Court · 13 Ind. Cas. 509
Railways Act, 1890 — Section 140, 77